Hussain.A vs Krishnatheja Ias
2023 Latest Caselaw 8988 Ker

Con.Case(C) No.1023/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Monday, the 14th day of August 2023 / 23rd Sravana, 1945
               CON.CASE(C) NO. 1023 OF 2023(S) IN WP(C) 25583/2021
   COUNTER PETITIONER/FIRST PETITIONER:

           HUSSAIN. A, SON OF AHAMMADUNNI @ AMMUNNI, AGED 75 YEARS,
           SWASTHIKA HOUSE, (ALATHAYIL HOUSE -PULAKKA VEETTIL),
           AKALAD (VIA), MANNALAMKUNNU. P.O, CHAVAKKAD TALUK,
           TRISSUR DIST., PIN - 680 518.

         BY ADV. SRI.P.B.PRADEEP

   RESPONDENT/RESPONDENT NO.4:


           KRISHNATHEJA IAS, DISTRICT COLLECTOR,
           COLLECTORATE, AYYANTHOL. P.O,
           TRISSUR DIST., PIN - 680 003.

           BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   14.08.2023, the court on the same day passed the following:
                                      ORDER

The learned Government Pleader seeks further time for the respondents to comply with the directions of this Court.

List, therefore, on 07/09/2023; within which time, if the judgment is not fully complied with, respondent shall remain present in person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

14-08-2023 /True Copy/ Assistant Registrar