Muneer vs District Educational Officer
2023 Latest Caselaw 8978 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                        WP(C) NO. 25309 OF 2023
PETITIONER:

          MUNEER
          AGED 40 YEARS
          S/O MOOSA, CHOUTHODIKA (H), CHERUVADI P.O.,
          KOZHIKODE, PIN - 673661
          BY ADV ANJALI MENON
RESPONDENTS:

    1     DISTRICT EDUCATIONAL OFFICER
          DEO TIRURANGADI, AKNM COMPLEX,
          PWD BUILDING, II ND FLOOR, PARAPANANGADI,
          TIRURANGADI, MALAPUARAM, PIN - 676306
    2     MANAGER
          SSMO ITE, PARAPANAGADI CHEMAD MALAPURAM ROAD
          TIRURANGADI, MALAPUARAM, PIN - 676306
    3     PRINCIPAL
          SSMO ITE PARAPANAGADI CHEMAD MALAPURAM ROAD
          TIRURANGADI, MALAPUARAM, PIN - 676306
    4     MOOSAKUTTY C,
          AGED 44 YEARS
          KODASSERI, CHEMBRASHERI PO, MALAPPURAM, PIN - 676521
          SMT.NISHA BOSE, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.25309 OF 2023

                                      2




                               JUDGMENT

Dated this the 14th day of August, 2023

This writ petition is dismissed as withdrawn, without prejudice

to the contentions raised by the petitioner and his right to approach for

appropriate reliefs in accordance with law.

Sd/-

ANU SIVARAMAN JUDGE NP