George Varghese vs N.S.K. Umesh
2023 Latest Caselaw 8974 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                  CON.CASE(C) NO.1575 OF 2023
      JUDGMENT IN WP(C) 7835/2023 OF HIGH COURT OF KERALA
                         DATED 4.4.2023
                     ----------------------
PETITIONER/PETITIONER IN WPC :-

          GEORGE VARGHESE, AGED 61 YEARS
          S/O.VARKEY PURAVATHU (LATE), MATTATHIL HOUSE,
          MALAYINKEEZHUA, KOTHAMANGALAM P.O., PIN - 686 691.

          BY ADVS.
          RINNY STEPHEN CHAMAPARAMPIL
          ASHA ELIZABETH MATHEW
          ANJANA S.


RESPONDENT/5TH RESPONDENT IN WPC :-

          N.S.K. UMESH
          AGE & THE FATHER'S NAME NOT KNOWN TO THE PETITIONER
          THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
          ERNAKULAM, PIN - 682 011.

          BY SMT.NISHA BOSE, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1575 OF 2023

                                   -: 2 :-


                               JUDGMENT

Dated this the 14th day of August, 2023

It is submitted by the learned counsel for the petitioner that

orders had been passed rejecting the request made by the

petitioner.

In the above view of the matter, this Contempt of Court

Case is closed leaving open all the contentions of the petitioner and

his right to challenge the orders so passed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/17.8.2023