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S.Baiju vs The State Of Kerala
2023 Latest Caselaw 8946 Ker

Citation : 2023 Latest Caselaw 8946 Ker
Judgement Date : 14 August, 2023

Kerala High Court
S.Baiju vs The State Of Kerala on 14 August, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                   WP(C) NO. 19025 OF 2023
PETITIONERS:

    1     REJITH.R, AGED 39 YEARS, S/O.RAJAN, PROPRIETOR,
          ALAPPADAN FUELS, AZEEKKAL, RESIDING AT
          PUTHANPURAYIL, AZHEEKAL P.O, ALAPPADU, KOLLAM, PIN
          - 690547
    2     SATHEESAN.K, AGED 70 YEARS, S/O.KUTTY, PROPRIETOR,
          SREEKRISHNA FUELS, AZEEKKAL, RESIDING AT SAGA,
          KOTTAMURI, THRIKKUNNAPUZHA, ALAPPUZHA, PIN - 690515
    3     VIDYADEVI.C.G, AGED 72 YEARS
          W/O.RAVI MOHAN PROPRIETOR, MARINE DIESEL PUMP,
          KUZHITHURA, RESIDING AT NATHA MANDIRAM, KUZHITHURA
          P.O, ALAPPAD, KOLLAM DISTRICT, PIN - 690542
    4     BIJU.P, AGED 57 YEARS, S/O.PANKAJAKSHAN,
          PROPRIETOR, NADAYIL KIZHAKKATHIL FUELS,
          AYIRAMTHENGU, RESIDING AT NADAYIL KIZHAKKATHIL,
          AYIRAMTHENGU, ALUMPEEDIKA P.O, PRAYAR VIZ, OACHIRA,
          ALAPPAD, KOLLAM, PIN - 690547
    5     RESHMI.P, AGED 53 YEARS, W/O.RETNAKUMAR,
          PROPRIETOR, GEM FUELS, AZEEKKAL, RESIDING AT
          AMOOLYAM, THEVALLY P.O, KOLLAM, PIN - 691001
          BY ADVS.
          K.SIJU
          S.ABHILASH
          ANJANA KANNATH


RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          FISHERIES AND PORTS (B) DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     THE DISTRICT COLLECTOR
          CIVIL STATION, KOLLAM -, PIN - 691013
    3     THE DEPUTY DIRECTOR OF FISHERIES
          CIVIL STATION, KOLLAM, PIN - 691013
 W.P(C).19025/23 and connected cases               2


      4       THE TALUK SUPPLY OFFICER
              MINI CIVIL STATION, KARUNAGAPPALLY, KOLLAM, PIN -
              690518

              ADV.VIDHYA KURIAKOSE, GP



       THIS     WRIT     PETITION          (CIVIL)       HAVING     COME   UP   FOR
ADMISSION       ON     14.08.2023,         ALONG       WITH     WP(C).19062/2023,
19813/2023,       THE     COURT       ON    THE       SAME    DAY   DELIVERED   THE
FOLLOWING:
 W.P(C).19025/23 and connected cases         3



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                          WP(C) NO. 19062 OF 2023
PETITIONER:

              TOMSON GILBERT, AGED 56 YEARS
              S/O. GILBERT, PROPRIETOR, GRACE MARINE FUELS,
              SAKTHIKULANGARA, KOLLAM, RESIDING AT THURUTHIL
              PUTHEN BUGLOW, KOLLAM, PIN - 691001
              BY ADVS.
              O.D.SIVADAS
              S.SUNIL NARAYANAN


RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              FISHERIES AND PORTS (B) DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      2       THE DISTRICT COLLECTOR
              CIVIL STATION, KOLLAM, PIN - 691001
      3       THE DEPUTY DIRECTOR OF FISHERIES
              CIVIL STATION, KOLLAM, PIN - 691001
      4       THE TALUK SUPPLY OFFICER
              CIVIL STATION, KOLLAM, PIN - 691001
              ADV.SYAMANTAK B S, GP



       THIS     WRIT     PETITION      (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 14.08.2023, ALONG WITH WP(C).19025/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P(C).19025/23 and connected cases         4




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                          WP(C) NO. 19813 OF 2023
PETITIONER:

              S.BAIJU, AGED 50 YEARS
              S/O. SUNDARESAN, PROPRIETOR, MARINE PUMP,
              AYIRAMTHENGU, ALAPPAD, KOLLAM, RESIDING AT
              K.P.NIVAS, (ALUMMOOTTIL), ALAPPAD, KOLLAM,, PIN -
              690542
              BY ADV O.D.SIVADAS


RESPONDENTS:

      1       THE STATE OF KERALA,
              REPRESENTED BY THE SECRETARY TO GOVERNMENT,
              FISHERIES AND PORTS (B) DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
      2       THE DISTRICT COLLECTOR,
              CIVIL STATION, KOLLAM- PIN-691 001., PIN - 691001
      3       THE DEPUTY DIRECTOR OF FISHERIES,
              KOLLAM, PIN-691 001., PIN - 691001
      4       THE DISTRICT SUPPLY OFFICER,
              CIVIL STATION, KOLLAM,, PIN - 691001
      5       THE TALUK SUPPLY OFFICER, MINI CIVIL STATION,
              KARUNAGAPALLY, KOLLAM,, PIN - 690518
              ADV.VIDHYA KURIAKOSE, GP



       THIS     WRIT     PETITION      (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 14.08.2023, ALONG WITH WP(C).19025/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P(C).19025/23 and connected cases     5




                 P. V. KUNHIKRISHNAN, J.
              -------------------------------------------
         WP(C).Nos.19025, 19062 and 19813 of 2023
              -------------------------------------------
           Dated this the 14th day of August, 2023

                                 JUDGMENT

The learned counsel submits that the matters have become

infructuous. Hence these writ petitions are dismissed as infructuous.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

 
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