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K.P.Soman vs The Chief Welfare Fund Inspector
2023 Latest Caselaw 8878 Ker

Citation : 2023 Latest Caselaw 8878 Ker
Judgement Date : 14 August, 2023

Kerala High Court
K.P.Soman vs The Chief Welfare Fund Inspector on 14 August, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                        WP(C) NO. 33189 OF 2016
PETITIONER/S:

          K.P.SOMAN
          S/O PADMANABHAN, PLAPPARAMBIL HOUSE, PODIYADI P.O,
          NEDUMPURAM, THIRUVALLA, PATHANAMTHITTA DISTRICT.

          BY ADVS.
          SRI.V.G.ARUN
          SRI.ARJUN RAGHAVAN
          SRI.ADITHYA RAJEEV
          SRI.T.R.HARIKUMAR



RESPONDENT/S:

    1     THE CHIEF WELFARE FUND INSPECTOR
          TODDY WORKERS WELFARE FUND BOARD, THIRUVANANTHAPURAM
          695 001.

    2     THE WELFARE FUND INSPECTOR
          TODDY WORKERS WELFARE FUND BOARD, PATHANAMTHITTA,
          THIRUVALLA 689 621.

    3     THE DISTRICT COLLECTOR
          PATHANAMTHITTA DISTRICT 689 645.

    4     THE DEPUTY TAHSILDAR RR
          THIRUVALLA, PATHANAMTHITTA DISTRICT 689 621.

    5     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, LABOUR &
          REHABILITATION DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM 695 001.

    6     K.P NATARAJAN
          PLAPPARAMBIL HOUSE, POIDYADI P.O, NEDUMPURAM,
          THIRUVALLA, PATHANAMTHITTA DISTRICT 689 110.

    7     C.T THANKAMMA
          CHALACHIRA HOUSE, CHENAMKARI MURI, KAINAKARY P.O,
          KUTTANADU, ALAPPUZHA DISTRICT 688 501.
 WP(C) NO. 33189 OF 2016
                                 2

     8       T.G. RAJU
             THAMARAPALLY HOUSE, THEKKUMURI SOUTH, CHERTHALA
             SOUTH P.O, ALAPPUZHA DISTRICT 688 539.

     9       G. RAJAN
             SANDHYA BHAVAN, MAHADEVIKKADU, KARTHIKAPALLY P.O,
             ALAPPUZHA DISTRICT, 690 514

          BY ADVS.
          SRI.KOSHY GEORGE,SC,KTWWFB,(TODDY WORKE
          ADVOCATE GENERAL OFFICE KERALA
          GOVERNMENT PLEADER
          SRI.C.S.MANU
          SRI.S.K.PREMRAJ
          GOVERNMENT PLEADER
          SRI.C.S.MANU
          SRI.S.K.PREMRAJ
          SRI.KOSHY GEORGESCKTWWFBTODDY WORKE



OTHER PRESENT:

             SRI.JACOB E SIMON-GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   14.08.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 33189 OF 2016
                                  3

                             JUDGMENT

1. Revenue recovery proceedings initiated by the

respondent for non payment of the dues of Toddy Welfare Fund

are under challenge.

2. Counsel for the petitioner submits that petitioner has

died three years back and despite the repeated request, the LRs

have not come forward to implead themselves. It appears that they

are not interested in pursuing the matter.

Writ petition is dismissed for non prosecution.

Sd/-

sab                                           AMIT RAWAL
                                                    JUDGE
 WP(C) NO. 33189 OF 2016


APPENDIX OF WP(C) 33189/2016

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE INTERIM ORDER DATED 02-

08-1999 IN CMP NO 31963/1999 IN OP NO 19461/1999

EXHIBIT P2 A TRUE COPY OF THE JUDGMENT DATED 19-10-

2000 IN OP NO 19461/1999

EXHIBIT P3 `A TRUE COPY OF THE RECEIPT SHOWING REMITTANCE OF RS 1,74,570/- DATED 17-09- 1999 BY THE PETITIONER.

EXHIBIT P4 A TRUE COPY OF THE RECEIPT SHOWING REMITTANCE OF RS 87,285/- DATED 06-10-1999 BY THE 6TH RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE APPEAL PETITION FILED BY THE PETITIONER DATED 16-11-2000 BEFORE THE 5TH RESPONDENT.

EXHIBIT P6 A TRUE COPY OF THE G.O(RT) NO 625/2002/LBR DATED 25-03-2002

EXHIBIT P7 A TRUE COPY OFTHE DEATH CERTIFICATE OF PETITIONER'S MOTHER ISSUED BY THE NEDUMPURAM GRAMA PANCHAYAT DATED 26-03-

EXHIBIT P8 A TRUE COPY OF THE COMMUNICATION NO E2/TVLA/1-37/97-98/2846 DATED 10-12-2015 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P9 A TRUE COPY OF THE DEMAND NOTICE DATED 15-

07-2016 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P10 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER AND THE 6TH RESPONDENT BEFORE THE 4TH RESPONDENT DATED 29-07- 2016.

 
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