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Usman vs Mukkam Municipality Represented ...
2023 Latest Caselaw 8872 Ker

Citation : 2023 Latest Caselaw 8872 Ker
Judgement Date : 14 August, 2023

Kerala High Court
Usman vs Mukkam Municipality Represented ... on 14 August, 2023
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                WP(C) NO. 12298 OF 2023
PETITIONER:
         USMAN,
         AGED 43 YEARS
         S/O MOHAMMED HAJI, KEELATH HOUSE, MUKKAM POST,
         KOZHIKODE, PIN - 673 602.
         BY ADVS.
              THAREEQ ANVER K.
              K.SALMA JENNATH
              K.SHAMSUDHEEN
              K.C.KHAMARUNNISA
              RASSAL JANARDHANAN A.
              GOVIND G. NAIR
              SHAHNOY SHAJI
              ARUN CHAND

RESPONDENTS:
    1    MUKKAM MUNICIPALITY
         REPRESENTED BY ITS SECRETARY,
         MUKKAM POST, KOZHIKODE, PIN - 673 603.
    2    SECRETARY,
         MUKKAM MUNICIPALITY, MUKKAM POST, KOZHIKODE,
         PIN - 673 603.
    3    STATION HOUSE OFFICER AND INSPECTOR OF POLICE,
         MUKKAM POLICE STATION, MUKKAM POST, KOZHIKODE,
         PIN - 673 503.
         BY ADVS.
              SURESH KUMAR KODOTH
              SUKARNAN(K/001572/2021)
              SMT. K M RESHMI-SENIOR GOVERNMENT PLEADER


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 14.08.2023, ALONG WITH WP(C).13053/2023, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) Nos.12298 and 13053 of 2023

                                   :2:



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                       WP(C) NO. 13053 OF 2023
PETITIONER:

               USMAN
               AGED 43 YEARS
               S/O MOHAMMED HAJI, KEELATH HOUSE, MUKKAM POST,
               KOZHIKODE, PIN - 673 602.

               BY ADVS.
                    THAREEQ ANVER K.
                    K.SALMA JENNATH
                    K.SHAMSUDHEEN
                    K.C.KHAMARUNNISA
                    ARUN CHAND
                    RASSAL JANARDHANAN A.
                    SHAHNOY SHAJI
                    GOVIND G. NAIR

RESPONDENTS:

    1          MUKKAM MUNICIPALITY
               REPRESENTED BY ITS SECRETARY
               MUKKAM POST, KOZHIKODE, PIN - 673 603.

    2          THE SECRETARY, MUKKAM MUNICIPALITY
               MUKKAM POST, KOZHIKODE, PIN - 673 603.

               BY ADV SURESH KUMAR KODOTH


        THIS    WRIT   PETITION    (CIVIL)    HAVING    COME   UP   FOR
ADMISSION       ON   14.08.2023,   ALONG     WITH   WP(C).12298/2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) Nos.12298 and 13053 of 2023

                                 :3:




                           JUDGMENT

Dated this the 14th day of August, 2023

[W.P.(C) Nos.12298 and 13053 of 2023]

Counsel for the petitioner submits that the

petitioner does not want to prosecute the writ petitions.

Accordingly, the writ petitions are dismissed as not pressed.

Sd/-

N. NAGARESH JUDGE AMR

 
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