Kerala High Court
Kishore A.W vs Dr. A Sakeer Husain on 14 August, 2023
Con.Case(C) No.2623/2022 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Monday, the 14th day of August 2023 / 23rd Sravana, 1945
CONTEMPT CASE(C) NO. 2623 OF 2022(S) IN WP(C) 25579/2022
PETITIONERS/PETITIONERS 1,2,6 TO 12 AND 14 TO 19 IN WP(C):
1. KISHORE A.W, AGED 57 YEARS, S/O. VASU, JOINT REGISTRAR (RETD), KERALA
AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680 656 RESIDING AT
AYINIKUNNATH HOUSE, GNRA 192, GANDHI NAGAR PO, CHEROOR, THRISSUR 680
008.
2. JAMES C.A, AGED 57 YEARS, S/O. C.L. ANTONY, ASSISTANT EXECUTIVE
ENGINEER (RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR
-680 656, RESIDING AT CHIRIYANKANDATHU HOUSE, GREENLINE ROAD,
MULANGUNNATHU KAVU, THRISSUR- 680 581.
3. HARIDAS.P.C, AGED 57 YEARS, S/O. CHATHUNNI. P. V, SECTION OFFICER
(RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680
656, RESIDING AT PARAPPURATH HOUSE, PERAMBRA P O, KOZHIKODE - 673 525.
4. JOSEPH.K.V, AGED 57 YEARS, S/O. VARGHESE K. P, OFFICE SUPERINTENDENT
(RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680
656, RESIDING AT KURUMKULAM HOUSE, HAPPY AVENUE-II, VIYYOOR, THRISSUR
680 010.
5. JAYANTHI.M.N, AGED 57 YEARS, W/O. RAVEENDRAN A. I ASSISTANT
COMPTROLLER (RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
THRISSUR - 680 656, RESIDING AT AMBATTUPARAMBIL HOUSE, PULLUR PO,
IRINJALAKKUDA, THRISSUR - 680 683.
6. BEENA.V.K, AGED 57 YEARS, W/O. SHAJI T.V ADMINISTRATIVE OFFICER
(RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680
656, RESIDING AT THOPPIL HOUSE, VADOOKKARA PO THRISSUR 680 007.
7. K.SURENDRAN, AGED 57 YEARS, S/O. NARAYANA MENON, ADMINISTRATIVE OFFICER
(RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680
656, RESIDING AT KANDAMKUMARATH HOUSE, PUDUSSERY, CHERUTHURUTHY,
THRISSUR - 679 531.
8. MANJULA MERCY PATRIK, AGED 57 YEARS, W/O. K.F. FRANCIS, POOL OFFICER
(RETD), KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680
656, RESIDING AT KAKKANAT HOUSE, WEST VELLANIKKARA, MADAKKATHARA PO,
THRISSUR 680 651.
9. DEEPA.V.D, AGED 57 YEARS, W/O. GOPAKUMAR C.S, SECTION OFFICER (RETD),
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680 656,
RESIDING AT NAVANEETHAM, CHOLAYIL HOUSE PIPE LINE ROAD, MULAKKARAKAVU P
O, THRISSUR 680 656.
10. PARVATHY.M, AGED 57 YEARS, W/O. KUNJAN M, OFFICE ATTENDANT (RETD),
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR - 680 656,
RESIDING AT MOORKATTUPARAMBIL HOUSE, PATTAMBI PALGHAT - 679 303.
Con.Case(C) No.2623/2022 2/3
11. V.MOHAMMED KUNHI, AGED 57 YEARS, S/O. MAYIN V
DEPUTY COMPTROLLER (RETD), KERALA AGRICULTURAL UNIVERSITY,
VELLANIKKARA, THRISSUR - 680 656, RESIDING AT 11/949,
VIRALIKKATTIL HOUSE, NEAR QUARTERS NO.A12, MEDICAL COLLEGE,
KOZHIKODE - 673 008.
12. DINESAN.K.V, AGED 57 YEARS, S/O. PADMANABHAN K,
JOINT REGISTRAR (RETD), KERALA AGRICULTURAL UNIVERSITY,
VELLANIKKARA, THRISSUR - 680 656, RESIDING AT MP HOUSE,
KATTAYATT PARAMBA, KALAI PO, KOZHIKODE - 673 003.
13. VALSAN.K.V, AGED 57 YEARS, S/O. NARAYANAN K.C,
FARM MANAGER (RETD), KERALA AGRICULTURAL UNIVERSITY,
VELLANIKKARA,THRISSUR - 680 656, RESIDING AT CHELORA VEEDU,
NEAR KAVUMTHAZHA LP SCHOOL, KOODALI, KANNUR 670 592.
14. RAJANARAYANAN.P, AGED 57 YEARS S/O. VASU. P,
ASSISTANT SECTION OFFICER (RETD), KERALA AGRICULTURAL UNIVERSITY,
VELLANIKKARA,THRISSUR - 680 656, RESIDING AT SOCIO,
CHERUVANNUR, KOIATHARA PO,KOZHIKODE 673 655.
15. SELMATH.K.U, AGED 57 YEARS, W/O. SHAGY. P.M,
OFFICE SUPERINTENDENT (RETD), KERALA AGRICULTURAL UNIVERSITY,
THRISSUR - 680 656, RESIDING AT PUZHAKKARA (KANIVE) HOUSE
NEAR DON BOSCO HSS, MANNUTHY PO, THRISSUR 680 651.
BY SRI.K.JAJU BABU (SENIOR ADVOCATE) ALONG WITH
ADVOCATES M/S. M.U.VIJAYALAKSHMI & BRIJESH MOHAN.
P.T.O.
Con.Case(C) No.2623/2022 3/3
RESPONDENT/2ND RESPONDENT/COMPETENT AUTHORITY OF THE UNIVERSITY AS DIRECTED
BY THIS HON'BLE COURT:
1. DR. A SAKEER HUSAIN, REGISTRAR,
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
THRISSUR - 680 656.
2. SRI. CHANDRAN V, COMPTROLLER,
KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
THRISSUR-680 656
BY SMT.K.L.LAKSHMI RANI, STANDING COUNSEL
This Contempt of court case (civil) having come up for orders on
14.08.2023, the court on the same day passed the following:
ORDER
The learned counsel for the respondents seeks time till 10/09/2023, to
verify whether the directions in the judgment have been fully complied with. If
the directions are not fully complied with on that day, the respondents shall
remain present in person to explain why.
List on 11/09/2023.
Sd/- DEVAN RAMACHANDRAN JUDGE
14-08-2023 /True Copy/ Assistant Registrar
