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Rajeev R vs The State Of Kerala
2023 Latest Caselaw 8832 Ker

Citation : 2023 Latest Caselaw 8832 Ker
Judgement Date : 14 August, 2023

Kerala High Court
Rajeev R vs The State Of Kerala on 14 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     MONDAY, THE 14TH DAY OF AUGUST 2023 / 23RD SRAVANA, 1945
                        WP(C) NO. 25143 OF 2023
PETITIONERS:

    1     RAJEEV R,
          AGED 42 YEARS
          S/O. RAGHAVAPAI,CONDUCTOR GRADE .1, KERALA STATE ROAD
          TRANSPORT CORPORATION, ERNAKULAM, POOMANGALATH,
          THURAVOOR POST, CHERTHALA, ALAPPUZHA DISTRICT., PIN -
          688853
    2     NYSHAD N S,
          AGED 46 YEARS
          S/O. C R SHANMUGHAN, CONDUCTOR, KERALA STATE ROAD
          TRANSPORT CORPORATION,ERNAKULAM, NYSHALAYAM, IRUMPANAM
          P O,ERNAKULAM DISTRICT., PIN - 682309
    3     INDRADAS V A,
          AGED 51 YEARS
          S/O. ACHUKKUTTY V A, CONDUCTOR , KERALA STATE ROAD
          TRANSPORT CORPORATION, ERNAKULAM, VACHAKAL HOUSE,
          NAYARAMBALAM P O,, PIN - 682509
    4     ALAN D'CRUZ,
          AGED 49 YEARS
          S/O. ALBERT D'CRUZ, DRIVER GRADE.1, KERALA STATE ROAD
          TRANSPORT CORPORATION, ERNAKULAM, ARACKAL HOUSE
          KANNAMALI P.O,CHERIYAKADAVU,, PIN - 682008
    5     RAJESH V A,
          AGED 42 YEARS
          S/O. ANANTHAN, DRIVER, KERALA STATE ROAD TRANSPORT
          CORPORATION, ERNAKULAM, VAREEKADU HOUSE,AROOR P O,, PIN
          - 688534
    6     AJO.T. MANI,
          AGED 42 YEARS
          S/O MANI T.K, DRIVER, KERALA STATE ROAD TRANSPORT
          CORPORATION ,ERNAKULAM, THEKKEL HOUSE, PAZHAMTHOTTAM
          P.O,ERNAKULAM DISTRICT., PIN - 683565
    7     T V VINOD,
          AGED 48 YEARS
          S/O T A VIJAYAN, DRIVER, KERALA STATE ROAD TRANSPORT
          CORPORATION, ERNAKULAM, THOPPUMPARAMBIL ,
          21/2841,NELSON MANDELA ROAD, PALLURUTHY,, PIN - 682006
    8     SOMASUNDARAN R
          AGED 45 YEARS
          S/O RAVEENDRAN AACHARI,DRIVER KERALA STATE ROAD
          TRANSPORT CORPORATION, ERNAKULAM, CHIRAYIL HOUSE,BOAT
          JETTY, JANAKIYA ROAD,VADUTHALA P O.KOCHI, PIN - 682023
 WP(C) No.25143 OF 2023

                                  2

     9      A.D.DILEEP KUMAR,
            AGED 52 YEARS
            S/O A K DASAN, DRIVER, KERALA STATE ROAD TRANSPORT
            CORPORATION, ERNAKULAM, MAROTTICKAL HOLUSE,
            PALLURUTHY,KOCHI,, PIN - 682006
            BY ADVS.
            V.PREMCHAND
            HALIYA T.P.
            MAHADEV M.J.


RESPONDENTS:

     1      THE STATE OF KERALA,
            REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT,
            THIRUVANANTHAPURAM., PIN - 695001
     2      KERALA STATE ROAD TRANSPORT CORPORATION,
            REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
            TRANSPORT BHAVAN, FORT P.O.,THIRUVANANTHAPURAM- 695
            023, PIN - 695023
     3      THE CHAIRMAN AND MANAGING DIRECTOR,
            KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
            BHAVAN, FORT P.O.,THIRUVANANTHAPURAM., PIN - 695023
     4      THE EXECUTIVE DIRECTOR,( ADMINISTRATION & VIGILANCE)
            KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
            BHAVAN, FORT P.O., THIRUVANANTHAPURAM., PIN - 695023


            NISHA BOSE SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.25143 OF 2023

                                    3




                           ANU SIVARAMAN, J.

                  =========================
                     W.P.(C) No.25143 of 2023
                  =========================

                   Dated this the 14th day of August, 2023

                             JUDGMENT

It is submitted by the learned counsel for the

petitioners that the transfer order has now been frozen, and

as such, there is no grievance as at present.

This writ petition is, therefore, closed without

considering the contentions of the parties.

Sd/-

ANU SIVARAMAN JUDGE SSK/14/08 WP(C) No.25143 OF 2023

APPENDIX PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE RELEVANT PORTION OF THE SERVICE AND WAGES AGREEMENT OF THE YEAR 2021

Exhibit-P2 A TRUE COPY OF THE RELEVANT PORTION 1ST DRAFT LIST OF TRANSFER NO.

700/CMD(SPC)2023.RTC DATED 16.05.2023 IN RESPECT OF THE PETITIONERS

Exhibit-P3 A TRUE COPY OF THE RELEVANT PORTION OF THE 2ND DRAFT TRANSFER LIST NO.

700/CMD(SPC)2023.RTC DATED 29.05.2023

Exhibit-P4 A TRUE COPY OF THE RELEVANT PORTION OF THE FINAL DRAFT TRANSFER LIST NO. 700/CMD(SPC)2023.RTC DATED 15.07.2023

Exhibit P5 A TRUE COPY OF THE RELEVANT PORTION OF THE DRAFT TRANSFER LIST NO. 700/CMD(SPC)2023.RTC IN RESPECT OF DRIVERS DATED 19.05.2023

Exhibit P 6 A TRUE COPY OF THE PORTION OF THE FINAL TRANSFER LIST NO. 700/CMD(SPC)2023.RTC IN RESPECT OF DRIVERS DATED 15.07.2023

Exhibit-P7 A TRUE COPY OF THE OBJECTION DATED 21.05.2023 SUBMITTED BY THE 1ST PETITIONER

Exhibit-P8 A TRUE COPY OF COPY OF THE GO NO.3/2017 DATED 25.02.2017 ISSUED BY THE ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF KERALA

Exhibit-P9 A TRUE COPY OF THE ORDER NO.155/2021 DATED 21.10.2021 ISSUED BY THE GOVERNMENT OF KERALA,

Exhibit-P10 A TRUE COPY OF THE EMAIL DATED 22.07.2023 SUBMITTED BEFORE THE 1ST RESPONDENT

 
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