P V Paul vs Sanjay Malhotra
2023 Latest Caselaw 8761 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Wednesday, the 9th day of August 2023 / 18th Sravana, 1945
                        CON.CASE(C) NO. 443 OF 2023
(ARISING FROM JUDGMENT DATED 23.08.2022 IN OP (CAT) 118/2018 OF THIS COURT)
PETITIONER/PETITIONER:

     P V PAUL, AGED 69 YEARS, S/O.VARGHESE, SUPERINTENDENT OF CENTRAL
     EXCISE (RETD), 36/1351, POOTHOKARAN HOUSE, CHAMMANY ROAD, KALOOR,
     COCHIN, PIN - 682017.

    BY ADV.SRI. C.S.GOPALAKRISHNAN NAIR
RESPONDENTS/RESPONDENTS:

  1. SANJAY MALHOTRA, SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF
     FINANCE, NORTH BLOCK, NEWDELHI, PIN - 110001
  2. RAJENDRAKUMAR, COMMISSIONER OF CUSTOMS (PREVENTIVE), CATH OLIC
     CENTRE, BROADWAY, COCHIN, PIN - 682031
  3. MANEESHKUMAR, COMMISSIONER OF CENTRAL EXCISE &CUSTOMS, CENTRAL
     REVENUE BUILDINGS, I.S.PRESS ROAD, COCHIN, PIN - 682018
  4. A K SANKAR, PAY & ACCOUNTS OFFICER, CUSTOMS HOUSE, WILLINGDON
     ISLAND, COCHIN, PIN - 682009

    BY SRI.VINU T.V,(CGC)
     This Contempt of Court Case (Civil) again having come up for orders
on 09.08.2023 and this court's order dated 22.03.2023, the court on the
same day passed the following:
          Dr. A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                         ......................................................
                             Con.Case © No. 443 of 2023
                     .................................................................
                      Dated this the 9th day of August, 2023


                                         ORDER

Dr. A.K.Jayasankaran Nambiar.J

Post on 18.08.2023, for the respondents to submit the

computation sheets showing the balance amounts due to the petitioner

and stating within what time the said balance amount will be paid to

the petitioner's account.

Sd/-

Dr. A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

SJ