Citation : 2023 Latest Caselaw 8685 Ker
Judgement Date : 9 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 9TH DAY OF AUGUST 2023 / 18TH SRAVANA, 1945
OP (FC) NO. 407 OF 2023
AGAINST THE ORDER/JUDGMENT OPHMA 1401/2021 OF FAMILY
COURT,KOLLAM
PETITIONER/PETITIONER
DR. AVANTHY J
AGED 35 YEARS
D/O. CHANDRAN CHETTIYAR, ANIZHAM, HOUSE NO.124A, KSEB
NAGAR, SAKTHIKULANGARA VILLAGE, KOLLAM., PIN - 691581
BY ADVS.
RAJESH VIJAYAN
SIKHA S.NAIR
RESPONDENT/RESPONDENT
JAYARAM .A.S.
AGED 37 YEARS
S/O.SUBRAMANIAN CHETTIYAR, FLAT NO.G-14, POLICE
QUARTERS, PALAYAM, VIKAS BHAVAN.P.O.,
THIRUVANTHAPURAM, NOW RESIDING AT VAIKUNDAM,
T.C.NO.30/305 (2), TERA-142, THOZHUVANCODE,
VATTIYOORKAVU.P.O., THIRUVANANTHAPURAM., PIN - 695013
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
09.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(FC) No. 407 of 2023
2
JUDGMENT
Dated this the 9th day of August, 2023
A.Muhamed Mustaque, J
This Original Petition is filed seeking for early disposal of
O.P(HMA)No.1401 of 2021 on the files of the Family Court,
Kollam. Pursuant to the order in O.P(FC)No.407 of 2023, the
Family Court submitted the following report:
"In obedience to the directions contained in the order under reference, I may humbly submit the following facts:
I.A.No.3/2022 in O.P No.1401/2021 of this Court was disposed of as early as on 31.05.2023, relying on the decision in Shiju Joy v. Nisha (2021 (2) KLT 607). Presently, the above numbered OP itself stands for ex-parte evidence to 05.09.2023. The matter is reported for kind information."
The report is recorded and the Original Petition is disposed
of accordingly.
Sd/-
MUHAMED MUSTAQUE
JUDGE
Sd/-
SOPHY THOMAS
JUDGE smm OP(FC) No. 407 of 2023
APPENDIX OF OP (FC) 407/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OBJECTION IN O.P.
(HMA) NO. 1401 OF 2021 ON THE FILE OF THE FAMILY COURT, KOLLAM. Exhibit P2 TRUE COPY OF THE PETITION IN I.A.NO. 3 OF 2022 IN O.P.(HMA) NO. 1401 OF 2021 ON THE FILE OF THE FAMILY COURT, KOLLAM.
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