Khadeeja vs Shaju Paul
2023 Latest Caselaw 8596 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
      MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                         CON.CASE(C) NO. 1013 OF 2023
  AGAINST THE ORDER/JUDGMENT IN WP(C) 7069/2023 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             KHADEEJA
             AGED 55 YEARS
             W/O. KHADERKUTTY, RESIDING AT PURAAYIL,
             KODUVALLY, KOZHIKODE, PIN - 673572
             BY ADVS.
             P.K.IBRAHIM
             SREEJI K.B.
RESPONDENT:

             SHAJU PAUL
             AGED 53 YEARS
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             SECRETARY, KODUVALLY MUNICIPALITY, KODUVALLY,
             KODUVALLY P.O., KOZHIKODE, PIN - 673572
             SRI.MUHAMMED SHAFI M., SC
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.1013 OF 2023

                                     2




                              JUDGMENT

Dated this the 7th day of August, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the order have been complied with.

This contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO.1013 OF 2023

APPENDIX OF CON.CASE(C) 1013/2023

PETITIONER'S ANNEXURES Annexure-A1 CERTIFIED COPY OF THE ORDER DATED 12.04.2023 IN WPC NO.7069/2023 Annexure-A2 TRUE COPY OF THE RESOLUTION NO.1 OF THE KODUVALLY MUNICIPAL COUNCIL TAKEN IN ITS MEETING RESPONDENT'S ANNEXURES: NIL