Harshavardhanan K vs Jikush K
2023 Latest Caselaw 8595 Ker

Con.Case(C) No.1499/2023                            1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                 Monday, the 7th day of August 2023 / 16th Sravana, 1945
                 CONTEMPT CASE(C) NO. 1499 OF 2023(S) IN WP(C) 1988/2023

   PETITIONER/PETITIONER IN W.P(C):


           HARSHAVARDHANAN K, AGED 24 YEARS, S/O.SUDHEER BABU,
           LOWER PRIMARY SCHOOL TEACHER, MOORIYAD MAPILA L.P.SCHOOL,
           MOORIYAD P.O., KOOTHUPARAMBA, RESIDING AT KUNNUMMAL HOUSE,
           MOORIYAD P.O., KOOTHUPARAMBA, KANNUR - 670 643.

         BY ADVOCATE SRI.T.RAJASEKHARAN NAIR

   RESPONDENT/3RD RESPONDENT IN W.P(C):


           JIKUSH K, DISTRICT EDUCATIONAL OFFICER,
           THALASSERY, KANNUR - 670 101.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   07.08.2023, the court on the same day passed the following:

                                               ORDER

Post on 21/08/2023; within which time, if the directions in the

judgment have not been fully complied with, respondent shall remain

present in person to explain why.

Sd/- DEVAN RAMACHANDRAN JUDGE

07-08-2023 /True Copy/ Assistant Registrar