P.H. Badharudeen vs Authorized Officer
2023 Latest Caselaw 8577 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                    &
                THE HONOURABLE MR.JUSTICE V.G.ARUN
  MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                         WA NO. 1398 OF 2023
AGAINST THE ORDER/JUDGMENTWP(C) 20636/2023 OF HIGH COURT OF
                                 KERALA
APPELLANT/PETITIONER:

            P.H. BADHARUDEEN
            AGED 51 YEARS
            S/O. HASSANKUTTY.P.A., 217/1. AL- BHUSTHAN MAHAL,
            MAVINAKATTA, KOIPPADY, KASARAGOD DISTRICT, PIN -
            671321

            BY ADV KODOTH SREEDHARAN



RESPONDENTS:

    1       AUTHORIZED OFFICER
            BANK OF MAHARASHTRA, ZONAL BRANCH, PALARIVATOM
            BYPASS JUNCTION, VENNALA.P.O., ERNAKULAM, PIN -
            682028

    2       BANK OF MAHARASHTRA
            REPRESENTED BY ITS BRANCH MANAGER, KASARAGOD
            BRANCH, KASARAGOD DISTRICT, PIN - 671121

            T.A.PRAKASH, SC, R1 AND R2


     THIS     WRIT    APPEAL   HAVING     COME   UP    FOR    ADMISSION   ON
07.08.2023,     THE    COURT   ON   THE     SAME      DAY    DELIVERED    THE
FOLLOWING:
 W.A.No.1398/2023
                                     2




                          JUDGMENT

A.J.Desai, CJ

The appellant is permitted to withdraw this writ appeal with

liberty to file review petition in W.P.(C) No.20636 of 2023.

This writ appeal is dismissed as withdrawn.

(sd/-)

A.J.DESAI CHIEF JUSTICE

(sd/-) V.G.ARUN JUDGE

jsr/