Sheeba T vs State Of Kerala
2023 Latest Caselaw 8567 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 21330 OF 2022
PETITIONER:

            SHEEBA T,
            AGED 40 YEARS
            HIGHER SECONDARY SCHOOL TEACHER (JUNIOR) CHEMISTRY,
            TALUK SAMAJAM HIGHER SECONDARY SCHOOL, PUNALUR,
            KOLLAM DISTRICT - 691 331.
            BY ADVS.
            M.R.ANISON
            V.BHARGAVI (PANANGAD)
RESPONDENTS:

    1       STATE OF KERALA,
            REP. BY ITS SECRETARY TO GOVT.,
            GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.
    2       THE DIRECTOR OF GENERAL EDUCATION,
            JAGATHI, THIRUVANANTHAPURAM - 695 014.
    3       THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
            EDUCATION, THIRUVANANTHAPURAM, IVTH FLOOR CORPORATION
            BUILDING, PALAYAM, THIRUVANANTHAPURAM - 695 005.
    4       THE DISTRICT EDUCATIONAL OFFICER,
            PUNALUR, NALLIPPALLY.P.O., PUNALUR - 691 305.
    5       THE MANAGER,
            TALUK SAMAJAM HIGHER SECONDARY SCHOOL,
            PUNALUR, KOLLAM DISTRICT - 691 331.
            ADV.MANOJ RAMASWAMY
            SMT.SURYA BINOY, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.21330 OF 2022

                                     2




                              JUDGMENT

Dated this the 7th day of August, 2023

It is submitted by the learned counsel for the petitioner that

during the pendency of this writ petition, the petitioner has been

accommodated as HST (Physical Science).

This writ petition is, accordingly, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP