Shajil Kumar vs Joint Regional Transport ...
2023 Latest Caselaw 8561 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 2248 OF 2017
PETITIONER:

            SHAJIL KUMAR
            AGED 49 YEARS
            S/O.RAMU, R/O. PARYARA THODIYIL,AMBALAKKUNNAM, OOOTTY
            ROAD, MEPPADY P.O., WAYANAD-673577
            BY ADVS.
            SRI.P.A.AUGUSTIAN
            SRI.M.A.BABY
            SMT.LINDA.M.J.


RESPONDENTS:

    1       JOINT REGIONAL TRANSPORT OFFICER, KALPETTA
            KALPETTA, WYNAD-673121
    2       COMMISSIONER OF CUSTOMS
            CUSTOMS HOUSE, COCHIN-09
    3       THE FEDERATION OF INDIAN AUTOMOBILE ASSOCIATIONS
            76, VEER NARIMAN ROAD, 1ST FLOOR, CHURCH GATE,
            RECLAMATION, MUMBAI-400020
            BY ADVS.
            GOVERNMENT PLEADER
            SMT.PREETHA S. NAIR, SC, CENTRAL BOARD OF EXCISE &
            CUSTOMS




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.2248 of 2017
                                 2




                          JUDGMENT

Dated this the 7th day of August, 2023

1. None appears on behalf of the petitioner

to press this writ petition during the revised call.

2. Hence, this writ petition is dismissed for

non-prosecution.

Sd/-

DINESH KUMAR SINGH

JUDGE AP WPC No.2248 of 2017

APPENDIX OF WP(C) 2248/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE CUSTOMS DECLARATION DATED 22.8.2016 EXHIBIT P2 TRUE COPY OF THE CARNET DE PASSAGE NO.DES 0502223 ISSUED BY UNITED ARAB EMIRATES AUTOMOBILE & TOURING-CLUB DATED 18.8.16 EXHIBIT P3 TRUE COPY OF THE DETENTION DATED 24.10.2016 EXHIBIT P4 TRUE COPIES OF THE E-MAIL COMMUNICATION MADE BY THE PETITIONER TO THE TRANSPORT COMMISSIONER EXHIBIT P5 TRUE COPY OF THE REPLY DATED 2.12.16