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Basil C.O vs Kerala Gramin Bank
2023 Latest Caselaw 8481 Ker

Citation : 2023 Latest Caselaw 8481 Ker
Judgement Date : 7 August, 2023

Kerala High Court
Basil C.O vs Kerala Gramin Bank on 7 August, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
        MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                        WP(C) NO. 410 OF 2023
PETITIONER:

            BASIL C.O.,
            AGED 51 YEARS
            S/O. OUSEPH CHOVVARAN HOUSE, KALADY P O,
            ERNAKULAM, PIN - 683574
            BY ADVS.
            S.MUMTAZ
            ALISHA ASLAM
            AJITH M. JIJI
            AMINA RUBY FAIZAL


RESPONDENTS:

    1       KERALA GRAMIN BANK,
            REP. BY THE AUTHORIZED OFFICER, REIONAL OFFICE,
            ERNAKULAM, COASTAL TOWERS, SAMSKARA JUNCTION,
            PALARIVATTOM, ERNAKULAM, PIN - 682025
    2       NEWW INDIA ASSURANCE COMPANY LTD.,
            REP. BY THE MANAGER, ERNAKULAM REGIONAL OFFICE,
            KANDAMKULATHY TOWERS, ERNAKULAM, PIN - 682011
            BY ADVS.
            JAWAHAR JOSE
            LAL K.JOSEPH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 410 OF 2023
                              2



                        JUDGMENT

The learned counsel appearing for the petitioner submits

that the writ petition may be dismissed as not pressed in the

light of the memo dated 26.06.2023.

Resultantly, the writ petition is dismissed as not

pressed.

Sd/-

C.S.DIAS JUDGE LU WP(C) NO. 410 OF 2023

APPENDIX OF WP(C) 410/2023

PETITIONER EXHIBITS :

EXHIBIT P 1 TRUE COPY OF THE POLICY DOCUMENT EXHIBIT P 2 TRUE PHOTOGRAPHS OF THE DAMAGES SUFFERED BY THE PETITIONER EXHIBIT P 3 TRUE COPY OF THE CERTIFICATE FOR DAMAGES ISSUED BY THE VILLAGE OFFICER, KALADY DATED 28/1/2020 EXHIBIT P 4 TRUE COPY OF CERTIFICATE ISSUED BY MLA FOR THE DAMAGES DATED 30/1/2020 EXHIBIT P 5 TRUE COPY OF THE LETTER DATED 31/2/2019 ISSUED BY THE 2ND RESPONDENT EXHIBIT P 6 TRUE COPY OF THE DEMAND NOTICE DATED 16/9/2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P 7 TRUE COPY OF POSSESSION NOTICE DATED 9/1/2020 ISSUED BY THE 1ST RESPONDENT EXHIBIT P 8 TRUE COPY OF THE CASE DETAILS OF M C 381/2022 EXHIBIT P 9 TRUE COPY OF REQUEST LETTER DATED 24/11/2022 EXHIBIT P 10 TRUE COPY OF POSTAL RECEIPT FOR EXHIBIT P 9 EXHIBIT P 11 TRUE COPY OF THE REQUEST LETTER DATED 24/11/2022 EXHIBIT P 12 TRUE COPY OF POSTAL RECEIPT FOR EXHIBIT P 11

// True Copy // PA To Judge

 
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