Rinu Dileep vs Arun Chandrashekhar
2023 Latest Caselaw 8464 Ker

TR.P(C) NO. 254 OF 2023

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                          TR.P(C) NO. 254 OF 2023
   AGAINST THE ORDER/JUDGMENT IN OP(GW) NO.304/2023 OF FAMILY COURT,
                                    ALAPPUZHA
PETITIONER:

              RINU DILEEP, AGED 38 YEARS
              KORAMKOTT HOUSE, VIJAYAMBIKA ROAD,
              AROOR, P.O, PIN - 688534

              BY ADVS.
              T.M.RAMAN KARTHA
              MANJU R. KARTHA
              M.S.SOUJATH
              REVATHY M.A.
              SYAMA MOHAN
              GREESHMA T.G.
              SNEHA BRIGIT PRINCE


RESPONDENTS:

              ARUN CHANDRASHEKHAR,
              AGED 42 YEARS,
              RAMAPURAM HOUSE, EZHUPUNNA NORTH,
              EZHUPUNNA P.O, PIN - 688537

              BY ADVS.
              ARUN CHANDRASHEKHAR(Party-In-Person)


      THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 254 OF 2023

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                                            ORDER

The wife came up for getting a transfer of

OP(G&W)No.304/2023 pending before the Family Court,

Alappuzha, to the Family Court at Ernakulam on

account of her permanent residence at Ernakulam and

the difficulty that may be faced by her in travelling

all this distance. The husband who appeared in

person fairly submitted that he has no objection in

allowing the petition. But so far, no opportunity

has been granted to him to see the minor children.

He also admitted that the minor children are in the

care and custody of his wife, the petitioner herein.

Hence, the reason advanced by the petitioner for

getting a transfer found to be genuine and

sufficient. The OP(G&W)No.304/2023 pending before

the Family Court, Alappuzha will stand withdrawn and

transferred to the Family Court, Ernakulam. The

parties shall appear before the transferree court on

22/08/2023. Send the records forthwith. The Family

Court shall also explore the possibility of TR.P(C) NO. 254 OF 2023

settlement in the matter.

The Transfer Petition will stand allowed

accordingly.

Sd/-

P.SOMARAJAN JUDGE msp TR.P(C) NO. 254 OF 2023

APPENDIX OF TR.P(C) 254/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE JUDGEMENT DATED 30.11. 2022 OF O.P NO. 1586/2017 BEFORE THE FAMILY COURT ERNAKULAM FILED BY THE PETITIONER Exhibit P2 A TRUE COPY OF I.A NO. 3/2023 IN THE O.P(G&W) NO. 304/2023