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Sanjaya Kurup D vs Thevalakkara Grama Panchayath
2023 Latest Caselaw 8450 Ker

Citation : 2023 Latest Caselaw 8450 Ker
Judgement Date : 7 August, 2023

Kerala High Court
Sanjaya Kurup D vs Thevalakkara Grama Panchayath on 7 August, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR.JUSTICE N.NAGARESH
  MONDAY, THE 7TH DAY OF AUGUST 2023 / 16TH SRAVANA, 1945
                  WP(C) NO. 35421 OF 2022
PETITIONER:
          SANJAYA KURUP D.,
          AGED 61 YEARS,
          S/O. DAMODHARAN PILLAI,
          PUTHUSERAZHIKATHU VEEDU,
          NADUVILAKKARA,
          THEVALAKKARA VILLAGE,
          KOLLAM, KERALA, PIN- 690524

         BY ADVS.
         UMMUL FIDA
         C.IJLAL
         NIMMY JOHNSON
         MERLY THOMAS


RESPONDENTS:
    1     THEVALAKKARA GRAMA PANCHAYATH,
          THEVALAKKARA - CHENAMKARA JUNCTION ROAD,
          THEVALAKKARA, KERALA -690524,
          REPRESENTED BY SECRETARY.
    2     THE SECRETARY,
          THEVALAKKARA GRAMAPANCHAYAT,
          THEVALAKKARA - CHENAMKARAL JUNCTION ROAD,
          THEVALAKKARA, KERALA- 690524.
    3     GROUND WATER DISTRICT OFFICER,
          GROUND WATER DEPARTMENT,
          ALATHUR, KERALA- 678541.
    4     ARUNKUMAR. M,
          AGED 41,
          S/O. MURALEEDHARAN PILLAI,
          KARUVAZHATHU VEEDU PALAKKAL MURI,
          THEVALAKKARA VILLAGE, PIN-690524.


         BY SMT.DEEPA NARAYANAN., SENIOR GOVERNMENT
         PLEADER

     THIS WRIT PETITION     (CIVIL) HAVING COME UP      FOR
ADMISSION ON 07.08.2023,    THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 WP(C) No.35421 of 2022
                                :2 :




                         JUDGMENT

Dated this the 7th day of August, 2023

The counsel for the petitioner submits that the

petitioner does not want to prosecute the writ petition.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

N. NAGARESH JUDGE sss WP(C) No.35421 of 2022

APPENDIX OF WP(C) 35421/2022

PETITIONER'S EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 18/02/2022 WITH RESPECT TO THE PETITIONER'S PROPERTY.

EXHIBIT P2 A TRUE COPY OF THE COMPLAINT DATED 29/10/2022 PREFERRED BY THE PETITIONER WITH THE THIRD RESPONDENT. EXHIBIT P3 A TRUE COPY OF THE COMPLAINT DATED 31/10/2022 PREFERRED BY THE PETITIONER WITH THE SECOND RESPONDENT. EXHIBIT P4 THE ACKNOWLEDGMENT RECEIPT DATED 31/10/2022 ON RECEIPT OF THE COMPLAINT ISSUED BY THE SECOND RESPONDENT.

 
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