Citation : 2023 Latest Caselaw 8347 Ker
Judgement Date : 1 August, 2023
RP No.758/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Tuesday, the 1st day of August 2023 / 10th Sravana, 1945
RP NO. 758 OF 2023 IN OP (FC) 249/2023(S)
REVIEW PETITIONER/RESPONDENT:
SRUTHY. K., AGED 30 YEARS, D/O ADHINARAYANAN,
NANDHANAM, ELAYOOR, MUNDAYADU P.O., KANNUR,
NOW RESIDING AT KURUVAPADAM HOUSE, EDATHALA P.O.,
ERNAKULAM- 683 567.
RESPONDENT/PETITIONER:
SUDHEESH M., AGED 35 YEARS, S/O LAKSHAMANA GUPTAN,
LAKSHAMANA NIVAS, KATTUKULAM, KATTUKULAM SOUTH POST,
PALAKKAD - 679 514.
Review Petition praying inter alia that in the circumstances stated
in the affidavit filed along with the RP the High Court be pleased to stay
the implementation of the judgment of this Honourable Court dated
14/06/2023 in OP(FC) No.249/2023 pending disposal of this Review petition.
This Review petition coming on for admission upon perusing the
petition and this Court's Judgment dated 14/06/2023 in OP(FC) NO.249/2023
upon hearing the arguments of M/S. C.Y.VINOD KUMAR & SHERIN A.RAHIM,
Advocates for the petitioners in RP/respondents in OP(FC) and of SMT.M.A.
SULFIA, Advocate for the respondent in IA/petitioner in OP(FC), the court
passed the following:-
ORDER
CM Appl No 1/2023 and RP NO. 758 OF 2023
Issue consolidated notice to the respondent by speed post.
There shall be a stay as prayed for, for a period of three weeks.
Post on 21/08/2023.
Sd/- A.MUHAMED MUSTAQUE JUDGE
Sd/- SOPHY THOMAS JUDGE
01-08-2023 /True Copy/ Assistant Registrar
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