Hasinta Sarma vs The Tahsildar
2023 Latest Caselaw 8300 Ker

WPC 10266   OF 2023                    1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                              WP(C) NO. 10266 OF 2023
PETITIONER/S:

                HASINTA SARMA
                AGED 19 YEARS
                D/O HARI SARMA KARICHAPPILLY THARA, NJARAKKAL VYPEEN,
                PIN - 682505

                BY ADVS.
                MANU GOVIND
                AYESHA MARIA JOHN



RESPONDENT/S:

       1        THE TAHSILDAR
                KOCHI TALUK OFFICE, GROUND FLOOR, K B JACOB ROAD,
                FORT KOCHI, PIN - 682001

       2        THE VILLAGE OFFICER
                NJARAKKAL VILLAGE OFFICE, NJARAKKAL, PIN - 682505

                BY ADV GOVERNMENT PLEADER



OTHER PRESENT:

                SRI.B.S.SYAMANTAK, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 10266   OF 2023                 2




                          P.V.KUNHIKRISHNAN, J
                      ---------------------------------------
                        W.P.(C.) No. 10266 of 2023
                       --------------------------------------
                  Dated this the 1st day of August, 2023


                                 JUDGMENT

When this writ petition came up for consideration, the

learned counsel for the petitioner submitted that he is not

pressing the writ petition.

Therefore, this writ petition is dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 10266/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF JUDGMENT DATED 01.10.2021 IN WPC 20883 OF 2021 OF THIS HONOURABLE COURT

Exhibit P2 TRUE COPY OF JUDGMENT DATED 19.05.2022 IN WA 1373 OF 2021

Exhibit P3 COPY OF THE RELEVANT PAGES OF THE INFORMATION BULLETIN : NATIONAL ENTRANCE CUM ELIGIBILITY TEST (UGC 2023)

Exhibit P4 COPY OF RELEVANT PAGES OF THE INFORMATION BULLETIN :CUET (UG) -2023

Exhibit P5 TRUE COPY OF THE FORMAT FOR GRANT OF EWS CERTIFICATE REQUIRED FOR NEET AND CUET-ICAR

Exhibit P6 TRUE COPY OF THE APPLICATION SUBMITTED ON 15.03.2023 BY THE PETITIONER

Exhibit P7 TRUE COPY OF THE EWS CERTIFICATE DATED 12.10.2021 GRANTED BY THE RESPONDENT

Exhibit P8 COPY OF G.O.(P).NO.1/2020/P&ARD DATED 03.01.2020 ISSUED BY THE GOVERNMENT

Exhibit P9 TRUE COPY OF THE CERTIFICATE NO.

H1/CRNO/176/23/KDIS DATED 27.03.2023 ISSUED BY THE 1ST RESPONDENT

RESPONDENT EXHIBITS

EXHIBIT R1(a) TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER , NJARAKKAL DATED 21-06-2023

EXHIBIT R1(b) TRUE COPY OF THE BASIC TAX RECEIPT