Citation : 2023 Latest Caselaw 8272 Ker
Judgement Date : 1 August, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
WP(C) NO. 23440 OF 2023
PETITIONER:
GOPIKA VISWAN V
AGED 31 YEARS
WIFE OF SREEJITH V R, HIGH SCHOOL TEACHER (SOCIAL
SCIENCE), THIRUVALLUVAR HIGH SCHOOL, MUTTAPPALLY,
KOTTAYAM DISTRICT, PIN - 686510
BY ADVS.
V.A.MUHAMMED
PRESAD V.G.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
3 THE DISTRICT EDUCATIONAL OFFICER
KANJIRAPPALLY, KOTTAYAM DISTRICT, PIN - 686510
4 THE MANAGER
THIRUVALLUVAR HIGH SCHOOL, P.O. MUTTAPPALLY, KOTTAYAM
DISTRICT, PIN - 686510
5 THE HEADMASTER
THIRUVALLUVAR HIGH SCHOOL, P.O. MUTTAPPALLY, KOTTAYAM
DISTRICT, PIN - 686510
OTHER PRESENT:
SMT.SURYA BINOY-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 23440 OF 2023 2
JUDGMENT
Dated this the 1st day of August, 2023
It is submitted by the learned Government Pleader on
instructions that the proposal for approval of appointment of
the petitioner as HST(Social Science) has been rejected
today.
Leaving open all the contentions of the petitioner and
his right to challenge the approval in an appropriate
proceedings, this writ petition is closed.
Sd/-
ANU SIVARAMAN JUDGE ska
APPENDIX OF WP(C) 23440/2023
PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETITIONER DATED 06.06.2022 Exhibit P-2 TRUE COPY OF THE G.O. (P) NO. 3/2019/G.EDN.
DATED 28.02.2019 Exhibit P-3 TRUE COPY OF THE CIRCULAR NO. J2/57/2019/ G.EDN. DATED 08.03.2019 Exhibit P-4 TRUE COPY OF THE APPLICATION FOR CHANGE OF MANAGEMENT DATED 21.03.2022 ALONG WITH ORDER NO. B4/4981/2019 DATED 18.03.2022 OF THE DEO, KANJIRAPPALLY Exhibit P-5 TRUE COPY OF THE DECISION REPORTED IN 2022 (4) KLT 426 (RESHMY R. NAIR V. STATE OF KERALA DECIDED ON 3RD AUGUST 2020) Exhibit P-6 TRUE COPY OF THE G.O. (P) NO. 29/2023/G.EDN.
DATED 24.03.2023 Exhibit P-7 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 1ST RESPONDENT DATED 27.06.2023
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