Dr. Yousaf Kottarathil vs P. Haridas
2023 Latest Caselaw 8238 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
      TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                     CON.CASE(C) NO.1248 OF 2023

IN THE MATTER OF THE INTERIM ORDER       DATED   19.05.2023   IN   W.P.(C)
NO.16011/2023 OF HIGH COURT OF KERALA.
PETITIONER/PETITIONER:

           DR. YOUSAF KOTTARATHIL,
           AGED 63 YEARS, S/O. MADARI,
           KOTTARATHIL HOUSE,
           SILENT LANE, ONGALLUR, KONDOORKARA,
           PALAKKAD DISTRICT, PIN-679 313.

           BY ADV. K.RAKESH


RESPONDENT/5TH RESPONDENT:

           P. HARIDAS,
           AGE AND FATHER NAME NOT KNOWN TO THE PETITIONER,
           SECRETARY, ONGALLUR GRAMA PANCHAYATH,
           KALLADIPATTA P.O., PALAKKAD DISTRICT, PIN-679 313.

           BY ADVS.
           SREEHARI R.
           HAMZA A.V.(K/1588/2022)
           VIGNESH S.(K/3697/2022)

           SMT. SEETHA S., SENIOR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     -2-
CON.CASE(C) NO.1248 OF 2023




                               JUDGMENT

Dated this the 1st day of August, 2023

This contempt of court case is filed alleging

non-compliance of the interim order passed by this Court.

2. Today when the matter came up for consideration,

learned counsel for the petitioner informed that the writ

petition itself is disposed of. In such circumstances, no

orders are necessary in this contempt of court case.

Accordingly, the contempt of court case is closed.

Sd/-

ZIYAD RAHMAN A.A.

JUDGE bpr

CON.CASE(C) NO.1248 OF 2023

APPENDIX OF CON.CASE(C) 1248/2023

PETITIONER'S ANNEXURES

ANNEXURE A CERTIFIED COPY OF THE INTERIM ORDER IN W.P.(C)NO.16011/2023 OF THIS HON'BLE COURT DATED, 19-05-2023

RESPONDENT'S ANNEXURES

ANNEXURE R1(A) TRUE COPY OF THE LETTER ISSUED BY THE DISTRICT COLLECTOR , PALAKKAD TO THE SECRETARY, ONGALLUR GRAMA PANCHAYAT WITH NO.DCPKD/6293/2023-D7 DATED 23/05/2023

ANNEXURE R1 (B) TRUE COPY OF THE LICENSE DATED 22/03/2023 WITH NO: SC2-3315/23, ISSUED BY THE SECRETARY, ONGALLUR GRAMA PANCHAYAT IN FAVOUR OF SAFIYA

ANNEXURE R1(C ) TRUE COPY OF THE NOTICE DATED 06/06/2023 WITH NO.400761/LLIP05/ GENERAL / 2023/77725/(2) ISSUED BY THE SECRETARY, ONGALLUR GRAMA PANCHAYAT TO SMT.SAFIYA

ANNEXURE R1 (D) TRUE COPY OF THE LETTER DATED 14/06/2023 ISSUED BY SAFIYA TO THE SECRETARY, ONGALLUR GRAMA PANCHAYAT

ANNEXURE R1(E) TRUE COPY OF THE LETTER DATED 16/06/2023 WITH NO.400761/LLIP05/GENERAL/2023/7725/(4) ISSUED BY THE SECRETARY, ONGALLUR GRAMA PANCHAYAT TO THE STATION HOUSE OFFICER, PATTAMBI POLICE STATION

ANNEXURE R1 (F) TRUE COPY OF THE PHOTOGRAPH EVIDENCING THE PREMISES /SITE OF SAFIYA (LICENSEE IN ANNEXURE R1(B) AND 7TH RESPONDENT IN W.P.(C).NO.16011/2023),BEING IN A LOCKED AND SEALED CONDITION

CON.CASE(C) NO.1248 OF 2023

ANNEXURE R1(G) TRUE COPY OF THE ORDER DATED 21/06/2023 WITH NO.400761/LLIP05/GENERAL/2023/ 7725/(5) ISSUED BY THE SECRETARY, ONGALLUR GAMA PANCHAYAT

ANNEXURE R1(H) TRUE COPY OF THE REPORT DATED 26/06/2023 SUBMITTED BY M.K.SAJID, HEAD CLERK, ONGALLUR GRAMA PANCHAYAT

ANNEXURE R1(I) TRUE COPY OF THE LETTER DATED 26/06/2023 ISSUED BY SAFIYA TO THE SECRETARY, ONGALLUR GRAMA PANCHAYAT

ANNEXURE R1(J) TRUE COPY OF THE ORDER DATED 26/06/2023 WITH NO.400761/ LLIP05/ GENERAL/ 2023/ 7725/(9) ISSUED BY THE SECRETARY, ONGALLUR GAMA PANCHAYAT

ANNEXURE R1 (K) TRUE COPY OF THE W.P.(C) NO.21050/2023 OF THE HON'BLE HIGH COURT OF KERALA WITHOUT EXHIBITS

ANNEXURE R1 (L) TRUE COPY OF THE CASE DETAILS WITH REGISTRATION NO. W.P.(C).NO.21050/2023, OF THE HON'BLE HIGH COURT OF KERALA OBTAINED FROM THE OFFICIAL WEBSITE OF THE HON'BLE HIGH COURT OF KERALA