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S.R.Sajeev vs Sree Nanchalloor Devi Temple
2023 Latest Caselaw 8234 Ker

Citation : 2023 Latest Caselaw 8234 Ker
Judgement Date : 1 August, 2023

Kerala High Court
S.R.Sajeev vs Sree Nanchalloor Devi Temple on 1 August, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                         OP(C) NO. 1335 OF 2023
        RP No.1/2023 IN AS 53/2016 OF SUB COURT, NEDUMANGAD
PETITIONER/PETITIONER:

           S.R.SAJEEV
           AGED 46 YEARS
           SON OF SOMASEKHARAN NAIR, OFFICIAL RECEIVER, DISTRICT
           COURT, THIRUVANANTHAPURAM.

           BY ADVS.
           ROY CHACKO
           M.C.ASHI



RESPONDENTS/COUNTER PETITIONERS/PETITIONERS IN RP
No.1/23/APPELLANTS 1&2 AND RESPONDENTS 1 TO 7 IN AS 56/15:

    1      SREE NANCHALLOOR DEVI TEMPLE,
           REPRESENTED BY K. MURALEEDHARAN NAIR
           JAYA VILASAM, KAVILPURAM, NNCHALLOOR AMACHAL PO,
           THIRUVANANTAPURAM., PIN - 695572

    2      K.MURALEEDHARAN NAIR,
           AGED 65 YEARS
           S/O. KRISHNA PILLAI, JAYA VILASAM, KAVILPURAM,
           NNCHALLOOR AMACHAL PO, PIN - 695572

    3      LEKSHMI R.NAIR
           AGED 68 YEARS
           W/O. RAMACHANDRAN NAIR, MAITHANVILLA, HINDUMISSION
           ROAD, EAST SIDE OF SECRETARIAT, VANCHIYOOR VILLAGE.
           THIRUVANATHAPURAM -695035

    4      DR. A]AYAKUMAR,
           AGED 43 YEARS
           S/O. RAMACHANDRAN NAIR, MAITHANVILLA, HINDUMISSION
           ROAD, EAST SIDE OF SECRETARIAT, VANCHIYOOR
           VILLAGE,THIRUVANATHAPURAM - 695035
 OP(C) NO. 1335 OF 2023                 2

    5        PRADEEPKLUMAR
             AGED 45 YEARS
             S/O, APPUKUTTAN NAIR, PUNARTHAM VEEDU, KULATHUMMAL
             VILLAGE, KATTAKKADA TALUK, THIRUVANATHAPURAM
             -695572

    6        VI]AYAN NAIR,
             AGED 67 YEARS
             S/O. VELAYUDHAN NAIR, UTHRADAM, KUCHAPURAM, AMACHAL
             P.O., KATTAKKADA VILLAGE, THIRUVANATHAPURAM -
             695572

    7        JAYACHJANDRAN NAIR
             AGED 64 YEARS
             S/O. VASUDEVAN NAIR, AVITTAM, NACHALLOOR,
             KATTAKKADA P.O.THIRUVANATHAPURAM - 695572

    8        AJAYAKUMAR
             AGED 62 YEARS
             S/O. MADHAVA PILLAI, VISHNU VILASOM, NANCHALLOOR,
             KATTAKKADA P.0., THIRUVANATHAPURAM - 695572

             BY ADV V PHILIP MATHEW




     THIS     OP   (CIVIL)    HAVING       COME   UP    FOR    ADMISSION   ON
01.08.2023,     THE   COURT    ON   THE      SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 1335 OF 2023       3



                         JUDGMENT

When the matter came up for hearing, the learned

Counsel for the petitioner fairly submitted that he

is not pressing the petition. Hence, the same is

recorded and dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE

LEK

 
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