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Krishna Priya vs Kerala University Of Health ...
2023 Latest Caselaw 8233 Ker

Citation : 2023 Latest Caselaw 8233 Ker
Judgement Date : 1 August, 2023

Kerala High Court
Krishna Priya vs Kerala University Of Health ... on 1 August, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR.JUSTICE BASANT BALAJI
     TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                        WP(C) NO. 11156 OF 2021
PETITIONER/S:

    1     KRISHNA PRIYA
          AGED 23 YEARS
          D/O. ANILKUMAR, CHIRAYIL HOUSE, MANACADU P.O.,
          MAVELIKARA, ALAPPUZHA,PIN-690 101,REG NO.160030501
    2     RESHMA G.PRASAD
          AGED 23 YEARS
          D/O. RAJENDRAPRASAD.M.D., TRIVENI, ERAMALLIKARA P.O.,
          THIRUVANVANDOOR, CHENGANNUR, ALAPPUZHA-689 109, REG
          NO.160030833
          BY ADVS.
          B.S.SIVAJI
          SMT.DHANYA SREENIVASAN


RESPONDENT/S:

    1     KERALA UNIVERSITY OF HEALTH SCIENCES
          MULANKUNNATHUKAVU, THRISSUR , PIN-680 596, REPRESENTED
          BY ITS REGISTRAR
    2     THE PRINCIPAL,
          MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE, PANDALAM,
          PATHANAMTHITTA DT., PIN-689 501
OTHER PRESENT:

          SC. P. SREEKUMAR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2023, ALONG WITH WP(C).10774/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) Nos.11156/2021, 10774/2021


                                     -2-




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR.JUSTICE BASANT BALAJI
    TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                         WP(C) NO. 10774 OF 2021
PETITIONER/S:

     1      SAYAND A.S
            AGED 22 YEARS
            S/O.SAHADEVAN.A., RESIDING AT MACHANGALATH HOUSE,
            P.O.KARUVISSERY, KOZHIKODE, PIN-673 010, REG.
            NO.160030233.
     2      BAVANA GOPINATH,
            AGED 22 YEARS
            D/O.AMBIKA GOPINATH, RESIDING AT BABINA, KAILAS
            NAGAR, KOTTAPURAM, THRISSUR, KERALA, PIN-680 004,
            REG. NO.160030208.
     3      HARSHIDA,
            AGED 23 YEARS
            D/O.SIDHIQUE, RESIDING AT ERANJIKKAL HOUSE, EDAKKARA
            P.O., MILUMPADY, NILAMBUR, MALAPPURAM, PIN-679 331,
            REG. NO.160030214.
     4      NASNY KURSHID,
            AGED 23 YEARS
            D/O.KURSHID, RESIDING AT KADAMANKODE HOUSE,
            MUDICODE, PATTIKAD P.O., THRISSUR, PIN-680 652, REG.
            NO.160030220.
     5      POOJA S.BABU,
            AGED 22 YEARS
            D/O/P.N.SURESH BABU, RESIDINGA T PARAYIL HOUSE,
            PLASSANAL P.O., KOTTAYAM DISTRICT, PIN-686 579, REG.
            NO.160030830.
     6      PANCHAMI.S.S.,
            AGED 24 YEARS
            D/O.S.K.SANTHOSH KUMAR, RESIDING AT THEKKEDATH
            PUTHAN VEEDU, ALATHARAMOOD, KADAKKAL P.O., KOLLAM,
 WP(C) Nos.11156/2021, 10774/2021


                                   -3-




            PIN-691 536, REG. NO.160030828.
     7      GREESHMA.M.D.,
            AGED 23 YEARS
            D/O.DASAN.M.K., RESIDING AT MATTAPPULLY HOUSE,
            KAVILKADAVU, KODUNGALLUR P.O., THRISSUR DISTRICT,
            PIN-680 644, REG. NO.160030761.
            BY ADVS.
            B.S.SIVAJI
            SMT.DHANYA SREENIVASAN


RESPONDENT/S:

     1       KERALA UNIVERSITY OF HEALTH SCIENCES
             REPRESENTED BY ITS REGISTRAR, MULANKUNNATHUKAVU,
             THRISSUR, PIN-680 596.
     2       THE PRINCIPAL, K.M.C.T. AYURVEDA MEDICAL COLLEGE,
             MAMPATTA, MANASSERY, P.O.MUKKOM, KOZHIKODE, PIN-673
             602.
     3       THE PRINCIPAL, MANNAM AYURVEDA CO-OPERATIVE MEDICAL
             COLLEGE,
             PANDALAM, PATHANAMTHITTA DISTRICT, PIN-689 501.
     4       THE PRINCIPAL, VISHNU AYURVEDA MEDICAL COLLEGE,
             KULAPPULLI P.O., P.O.SHORNUR, PALAKKAD DISTRICT,
             PIN-679 122.
OTHER PRESENT:

            SC P SREEKUMAR


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.08.2023, ALONG WITH WP(C).11156/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.11156/2021, 10774/2021


                                      -4-




                                   JUDGMENT

[WP(C) Nos.11156/2021, 10774/2021] (Dated this the 1st day of August 2023)

The prayer in the writ petitions is to permit the petitioners

to appear for the Final Professional BAMS Degree Regular

Examinations (2016 Scheme) in May 2021 along with the

Second and third Professional BAMS Degree Supplementary

Examinations in May 2021.

2. As per the order dated 07.05.2021, this Court

directed the respondents to permit the petitioners to appear in

the final year BAMS examinations, and it was also declared

that the results shall be published only after the petitioners

clear all the previous year examinations. The counsel for the

petitioners submits that they had appeared for the

examinations, and results are not published. WP(C) Nos.11156/2021, 10774/2021

3. The counsel for the 1st respondent submits that the

results can be published if the petitioners clear all the previous

year examinations.

Therefore, the writ petitions are disposed of, directing

the respondents to publish the results of the petitioners, if the

petitioners clear all previous year examinations.

Sd/-

BASANT BALAJI JUDGE

JS WP(C) Nos.11156/2021, 10774/2021

APPENDIX OF WP(C) 10774/2021

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE NOTIFICATION NO.2021/8580/1 DATED 03.04.2021 ISSUED BY THE 1ST RESPONDENT.

WP(C) Nos.11156/2021, 10774/2021

APPENDIX OF WP(C) 11156/2021

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF TENTATIVE DATES FOR BAMS EXAMINATIONS PUBLISHED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE NOTIFICATION NO.2021/8580/1 DATED 03.04.2021 ISSUED BY THE 1ST RESPONDENT

 
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