Prajeesh K vs The Registrar Of Co-Operative ...
2023 Latest Caselaw 8211 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                        WP(C) NO. 24422 OF 2023
PETITIONER/S:

          PRAJEESH K
          AGED 43 YEARS
          S/O KUMARAN, PAKKATTU HOUSE, CHERUVATTOOR P.O.,
          KOTHAMANGALAM, ERNAKULAM, PIN - 686691
          BY ADVS.
          K.R.PRATHISH
          P.K.SREEVALSAKRISHNAN
          S.UNNIKRISHNAN (NELLAD)
          JOEL CHALAMANA
          KRISHNA DAS


RESPONDENT/S:

    1     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
          JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD
          P.O.,THIRUVANATHAPURAM, PIN - 695014
    2     JOINT REGISTRAR (GENERAL)
          CO-OPERATIVE SOCIETIES, 5TH FLOOR, NEW BLOCK, CIVIL
          STATION, KAKKANAD ERNAKULAM, PIN - 682030
    3     ASSISTANT REGISTRAR (GENERAL)
          OFFICE OF THE CO-OPERATIVE ASSISTANT REGISTRAR, KUROOR,
          KOTHAMANGALAM, ERNAKULAM, PIN - 686691
    4     KUTTILINJI SERVICE CO-OPERATIVE BANK LTD NO. 292
          KUTTILINJI, ERAMALLOOR P.O., KOTHAMANGALAM, ERNAKULAM
          REP BY ITS SECRETARY, PIN - 686691
    5     DEEPU, S/O AYYAPPAN, CHAKKARAKKAMOLATH HOUSE,
          CHERUVATTOOR P.O.,KOTHAMANGALAM, ERNAKULAM, PIN -
          686691
    6     SHABAS, S/O SIDHQUE, THOTTATHIKKULAM HOUSE, KUTTILINJI,
          ERAMALLOOR P.O., KOTHAMANGALAM, ERNAKULAM, PIN - 686691
    7     UNNIKRISHNAN P.K, S/O KITTU, PUTHENKUDI HOUSE,
          NELLIKUZHI P.O., KOTHAMANGALAM, ERNAKULAM, PIN - 686691
    8     SABITHA, W/O RASSAL MUHAMMED, MUNDAIKKAL HOUSE,
          NELLIKUZHI P.O., KOTHAMANGALAM, ERNAKULAM, PIN - 686691
          SMT. RESHMI THOMAS, GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24422 OF 2023                    2



                                     JUDGMENT

The writ petition has been filed seeking the following

reliefs:-

''i) Issue a writ of mandamus or appropriate direction to the respondent Nos.1 to 4 to prepare the question and conduct the written test and interview and under the supervisorship of 2nd respondent and the same shall be recorded in video proceedings;

ii) dispense with filing of the translation of documents in Malayalam produced in the above writ petition as Ext.P1 to P5;

iii) pass such other writs, orders or directions as this Hon'ble Court may deems just, fit and necessary in the facts and circumstances of this case.''

2. Having heard the learned counsel appearing for the

petitioner and the learned Government Pleader, I am of the

opinion that the petitioner has absolutely no legal right to seek

for a relief in the nature of relief No.1. It is well settled that

mandamus will not issue in the absence of a legal right.

The writ petition fails and it is accordingly dismissed. I

make it clear that if the petitioner has any grievance, for which

legal remedy is available to him, it will be open to the

petitioner to avail such remedies.

Sd/-

GOPINATH P., JUDGE ajt

APPENDIX OF WP(C) 24422/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NOTIFICATION DATED 22.06.2023 OF THE 4TH RESPONDENT Exhibit P2 TRUE COPY OF THE ADMISSION TICKET ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER DATED 13.07.2023 Exhibit P3 TRUE COPY OF THE COMPLAINT FILED BY ONE MR.

MAHESH K.T, KANNAMBLAYIL HOUSE, CHERUVATTOR P.O., KOTHAMANGALAM DATED 21.07.2023 TO THE 3RD RESPONDENT Exhibit P4 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 24.07.2023 Exhibit P5 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 24.07.2023