Kerala State Co-Operative ... vs Roy K Poulose
2023 Latest Caselaw 5490 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
                                     &
             THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
  FRIDAY, THE 28TH DAY OF APRIL 2023 / 8TH VAISAKHA, 1945
                           WA NO. 839 OF 2023
  AGAINST THE ORDER IN WP(C) 12102/2023 OF HIGH COURT OF
                                 KERALA
APPELLANT/2ND RESPONDENT IN WP(C):

              KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
              DEVELOPMENT BANK LTD., POST BOX NO.56, STATUE
              JUNCTION, THIRUVANANTHAPURAM, REPRESENTED BY ITS
              MANAGING DIRECTOR, PIN - 695001
              BY ADV M.A.ASIF

RESPONDENTS/PETITIONER & RESPONDENTS 1 & 3 IN WP(C):

       1      ROY K POULOSE, THE PRESIDENT, THE THODUPUZHA
              PRIMARY COOPERATIVE AGRICULTURAL AND RURAL
              DEVELOPMENT BANK LTD. NO.4388, THODUPUZHA, IDUKKI
              DISTRICT, PIN - 685584
       2      REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF
              THE REGISTRAR OF CO-OPERATIVE SOCIETIES, DPI
              JUNCTION, THIRUVANANTHAPURAM., PIN - 695014
       3      THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION
              3RD FLOOR. CO-BANK TOWERS, VIKAS BHAVAN (P/O)
              THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY.,
              PIN - 695033
              BY ADV C.JOSEPH ANTONY
              SR.GP - SMT C S SHEEJA

THIS       WRIT   APPEAL   HAVING    COME    UP    FOR   ADMISSION   ON
28.04.2023,       THE   COURT   ON   THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.A.839/2023
                                      2




   BECHU KURIAN THOMAS & C. JAYACHANDRAN, JJ.
   ========================================
                 W.A.No.839 of 2023
    =======================================
                    Dated this the 28th day of April, 2023

                             JUDGMENT

BECHU KURIAN THOMAS, J .

Learned counsel for the petitioner seeks permission to withdraw

this Writ Appeal to pursue other remedies before the learned Single

Judge.

In view of the above submission, this Writ Appeal is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE

Sd/-

C. JAYACHANDRAN JUDGE

sbna/