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M/S Skylink International vs Pramod A.V
2023 Latest Caselaw 5452 Ker

Citation : 2023 Latest Caselaw 5452 Ker
Judgement Date : 28 April, 2023

Kerala High Court
M/S Skylink International vs Pramod A.V on 28 April, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
                                    &
                THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
         FRIDAY, THE 28TH DAY OF APRIL 2023 / 8TH VAISAKHA, 1945
                            WA NO. 867 OF 2023
    AGAINST THE JUDGMENT IN WP(C) 13359/2023 OF HIGH COURT OF KERALA
APPELLANT/4TH RESPONDENT IN WP(C) NO.13359/2023:

           M/S SKYLINK INTERNATIONAL
           DOOR NO.55/346, 1ST FLOOR, VENUS CHAMBERS, KANNAMTHODATHU
           LANE, VALANJAMBALAM, REPRESENTED BY BAIJU Y.P,
           S/O LATE.PAVITHRAN, AGED 53 YEARS, PROPRIETOR, M/S SKYLINK
           INTERNATIONAL, DOOR NO.55/346, 1ST FLOOR, VENUS CHAMBERS,
           KANNAMTHODATHU LANE, VALANJAMBALAM, ERNAKULAM,, PIN - 682016

           BY ADVS.
           S.ABHILASH
           K.SIJU
           ANJANA KANNATH
           RENUKA VENU
           FATHIMA MOHAN
           GOPIKA T.G.
           AHSANA


RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 3:

     1     PRAMOD A.V
           AGED 33 YEARS
           S/O VIJAYAN, RESIDING AT AKKODAPPILLY HOUSE,
           ALOOR P.O, KALLETTINKARA, THRISSUR,
           PIN - 680683
     2     CHALS CHARLEY
           AGED 30 YEARS
           S/O CHARLEY T.M, THERIPARAMBIL HOUSE, KORATTY,
           THRISSUR, PIN - 680309
     3     THE UNION OF INDIA
           REPRESENTED BY ITS SECRETARY,
           MINISTRY OF EXTERNAL AFFAIRS, SOUTH BLOCK, NEW DELHI,
           PIN - 110001
     4     THE PROTECTOR GENERAL OF EMIGRANTS
           OFFICE OF THE PROTECTOR GENERAL OF EMIGRANTS,
           AKBAR BHAVAN, SATHYAMARG, CHANAKYAPURI, NEW DELHI,
           PIN - 110021
 W.A No.867 of 2023
                                   2



     5      THE PROTECTOR OF EMIGRANTS
            MINISTRY OF EXTERNAL AFFAIRS, GOVERNMENT OF INDIA,
            GROUND FLOOR, REGIONAL PASSPORT OFFICE,
            PANAMPILLY NAGAR, COCHIN, PIN - 682036

            BY ADV. PAUL P. ABRAHAM FOR R1 & R2


OTHER PRESENT:

            BY ADV. PREJITH KUMAR, CGC



      THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 28.04.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A No.867 of 2023
                                       3



       BECHU KURIAN THOMAS, C. JAYACHANDRAN, JJ.
      =================================
                  W.A. No.867 of 2023
      =============================
              Dated this the 28th day of April, 2023

                                JUDGMENT

BECHU KURIAN THOMAS, J.

The appellant was the fourth respondent before

the learned Single Judge. The writ petitioner had filed

Exts.P1 and P2 complaints before the Protector

General of Emigrants, the second respondent. Since a

decision was not taken, despite waiting for a

considerable period of time, he approached this Court

seeking a direction for an early disposal of his

complaints.

2. The learned Single Judge by the impugned

judgment, directed the second respondent to finalize

the decision on Exts.P1 and P2 complaints at the

earliest at any rate, within a period of one month. The

appellant, who was not issued with notice in the writ

petition has approached this Court, assailing the

judgment of the learned Single Judge. W.A No.867 of 2023

3. After hearing the learned Counsel for the

appellant as well as the learned Counsel for the

respondents, we are satisfied that the judgment

warrants no interference. As the learned Single Judge

has directed a decision to be taken on Exts.P1 and P2

complaints, we direct that both the appellant as well

as respondents 1 and 2 shall also be heard before a

decision is taken. Since a hearing in necessitated by

virtue of the direction, the time limit to take a decision

shall stand extended by two months from today.

The Writ Appeal is disposed of as above.

Sd/-

BECHU KURIAN THOMAS

JUDGE

Sd/-

C. JAYACHANDRAN

JUDGE NB/-28-4 W.A No.867 of 2023

APPENDIX OF WA 867/2023

PETITIONER'S ANNEXURES ANNEXURE 1 TRUE COPY OF THE VISA ISSUED IN THE NAME OF THE 1ST RESPONDENT ANNEXURE 2 TRUE COPIES OF THE VISA ISSUED IN THE NAME OF THE 2ND RESPONDENT ANNEXURE 3 A TRUE COPY OF THE O.S NO.877/2022 DATED 30.8.2022

RESPONDENTS' ANNEXURES: NIL

TRUE COPY

P.A. TO JUDGE

 
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