Citation : 2023 Latest Caselaw 5398 Ker
Judgement Date : 25 April, 2023
WP(C) NO. 14605 OF 2023 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 25TH DAY OF APRIL 2023 / 5TH VAISAKHA, 1945
WP(C) NO. 14605 OF 2023
PETITIONER:
SELVARAJAN
AGED 61 YEARS
S/O GOVINDA GOWDER, CHEMMALA HOUSE, 17/110,
THAZHEKKODE WEST P.O PERUNTHALMANNA,
MALAPPUAM-679352.
BY ADV SELVARAJAN (Party-In-Person)
RESPONDENT:
THE SECRETARY
REGIONAL TRANSPORT AUTHORITY,
MALAPPURAM CIVIL STATION RD, UP HILL,
MALAPPURAM- 676505.
BY SMT.SAROJINI K.G.-GOVT.PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.04.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 14605 OF 2023 2
JUDGMENT
The limited prayer of the petitioner is for a consideration of
Exts.P4 and P5 applications pending before the respondent.
2. I find that the request to be reasonable. Accordingly, there
will be a direction to the respondent to consider Exts.P4 and P5
applications in accordance with law and pass orders on the same
within a period of one month from the date of receipt of a copy of
this judgment, with notice to the petitioner.
The Writ Petition (C) is disposed of.
Sd/-
MOHAMMED NIAS C.P.
JUDGE ab
APPENDIX OF WP(C) 14605/2023
PETITIONER EXHIBITS
Exhibit.P1 TRUE COPY OF THE REGULAR PERMIT ISSUED TO THE PETITIONER VALID TILL 28.5.2018 DATED 3.4.2018 Exhibit.P2 TRUE COPY OF THE DECISION OF THE RTA MALAPPUAM GRANTING RENEWAL OF THE PERMIT DATED 10.7.2019 Exhibit.P3 TRUE COPY OF THE REGISTRATION PARTICULARS IN RESPECT OF THE VEHICLE KL 36/A 7009 Exhibit.P4 TRUE COPY OF THE APPLICATION A SUBMITTED BY THE PETITIONER FOR REPLACEMENT DATED 28.3.2023 Exhibit.P5 TRUE COPY REQUEST SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT DATED 28.3.2023
RESPONDENTS EXHIBITS: NIL
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!