Seenath vs The Secretary, Regional ...
2023 Latest Caselaw 5334 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     TUESDAY, THE 25TH DAY OF APRIL 2023 / 5TH VAISAKHA, 1945
                        WP(C) NO. 14424 OF 2023
PETITIONER/S:

          SEENATH
          AGED 45 YEARS
          W/O MOHAMMED HANEEFA, EDAVATH HOUSE, MOOCHIKKAL, P.O.
          PANG, VIA. KOLATHUR, MALAPPURAM DISTRICT, PIN - 679338
          BY ADV SAJU J.VALLYARA


RESPONDENT/S:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
          MALAPPURAM, CIVIL STATION, MALAPPURAM P.O., MALAPPURAM
          DISTRICT, PIN - 676505

          BY G.P. SMT.SAROJINI.K.G.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14424 OF 2023
                                   2

                  MOHAMMED NIAS C.P.J.
                ..........................................
                 W.P. (C )No.14424 of 2023
                 .........................................
             Dated this the 25th day of April, 2023


                              JUDGMENT

The petitioner is a stage carriage operator on the route

Cherpulassery-Murivazhikkal (Via) Thootha, Perinthalmanna,

Pzhakattiri, Padaparamba, Chattiparamba, Chappaangadi, Kottakkal,

Kuttippala, Tirur and Pariyapuram. She has submitted Ext.P2 request

for revision of their own timings before the respondent. Essentially she

seeks for interchange of time.

2. Heard the learned counsel for the petitioner and the learned

senior Government Pleader.

3. Without expressing anything on the merits, the writ petition is

disposed of directing to the respondent to consider Ext.P2 on its merits

as per seniority and on putting on notice the affected/interested

parties, if any, as expeditiously as possible and at any rate, within a

period of three months from the date of receipt of a copy of this

judgment.

Writ petition is disposed as above.

Sd/-Mohammed Nias. C.P., Judge.

Al/-25.04.2023 WP(C) NO. 14424 OF 2023

APPENDIX OF WP(C) 14424/2023

PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO. KL1010/1730/2001 ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 01.12.2021 IN RESPECT OF STAGE CARRIAGE KL-10-AP-8141 Exhibit P2 TRUE PHOTOCOPY OF THE REQUEST DATED 29.03.2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR REVISION OF TIMINGS IN RESPECT OF HER STAGE CARRIAGE KL-10-AP-8141 Exhibit P3 TRUE PHOTOCOPY OF THE JUDGMENT IN W.P.

(C) NO. 10999/2023 DATED 29.03.2023 OF THE HON'BLE HIGH COURT OF KERALA