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K.M.Ameer vs Revenue Divisional Officer
2023 Latest Caselaw 5275 Ker

Citation : 2023 Latest Caselaw 5275 Ker
Judgement Date : 20 April, 2023

Kerala High Court
K.M.Ameer vs Revenue Divisional Officer on 20 April, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     THURSDAY, THE 20TH DAY OF APRIL 2023 / 30TH CHAITHRA, 1945
                         WP(C) NO. 14352 OF 2023
PETITIONER/S:

           K.M.AMEER
           AGED 48 YEARS
           S/O.K.M.MOIDEEN HAJI, KOVUKOTTUNJALIL HOUSE,
           CHIRAMANANJAD, THRISSUR -680 604, PIN - 680604

           BY ADV RAVI KRISHNAN



RESPONDENT/S:

     1     REVENUE DIVISIONAL OFFICER
           THRISSUR ,COLLECTORATE, AYYANTHOLE ,THRISSUR 680003, PIN
           - 680003

     2     THE VILLAGE OFFICER
           VELLARAKKADU VILLAGE OFFICE OF VELLARAKKADU VILLAGE,
           VELLARAKKADU, KUNNAMKULAM THRISSUR DISTRICT - 680584, PIN
           - 680584


OTHER PRESENT:

           GP Vidya Kuriakose




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.14352 of 2023        2

                      VIJU ABRAHAM,J
                 -----------------------
                W.P.(C).No.14352 of 2023
            ---------------------------------
          Dated this the 20th day of April, 2023

                             JUDGMENT

Petitioner has approached this Court seeking an

expeditious disposal of Ext.P1 Form-5 application.

2. Heard the learned Government Pleader also.

3. After hearing both sides, the above writ

petition is disposed of with a direction to the 1 st

respondent to consider and pass orders on Ext.P1

Form-5 application, within a period of three months

from the date of receipt of a copy of this

judgment.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF WP(C) 14352/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE FORM 5 APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 01.03.2023

Exhibit P2 TRUE COPY OF THE TAX RECEIPTS ISSUED BY THE 2ND RESPONDENT DATED 9.6.2022 AND 31.8.2022

Exhibit P3 TRUE COPY OF PHOTOGRAPH SHOWING BUILDING SITUATED IN THE PROPERTY

Exhibit P4 TRUE COPY OF THE D&O LICENSE ISSUED BY KADANGODE GRAMA PANCHAYAT FOR THE PERIOD 2001 -2002

 
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