Alath Ravindranathan vs Revenue Divisional Officer
2023 Latest Caselaw 5190 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
                        WP(C) NO. 14129 OF 2023
PETITIONER/S:

          ALATH RAVINDRANATHAN
          AGED 73 YEARS
          S/O MADHAVA MENON, ALATH HOUSE RAMAVARMAPURAM,
          VILVATTOM, THRISSUR., PIN - 680631
          BY ADVS.
          V.M.KRISHNAKUMAR
          RENJITH THAMPAN (SR.)
          P.S.SIDHARTHAN


RESPONDENT/S:

    1     REVENUE DIVISIONAL OFFICER
          OFFICE OF THE REVENUE DIVISIONAL OFFICER, THRISSUR.,
          PIN - 680003
    2     LOCAL LEVEL MONITORING COMMITTEE
          REPRESENTED BY ITS CONVENOR, AGRICULTURAL OFFICER,
          THRISSUR KRISHI BHAVAN, THRISSUR, PIN - 680001
OTHER PRESENT:

          GP SMT.NISHA BOSE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.04.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14129 OF 2023
                                       2


                          VIJU ABRAHAM, J

                        WP(C) No.14129 of 2023
                                  th
              Dated this the 18         day     of   April 2023

                          J U D G M E N T

Petitioner has approached this court seeking a direction to

the first respondent to consider and to pass orders on Ext.P3

application in Form-6. Petitioner further submits that

petitioner's property is not included in Ext.P2 data bank.

2. Heard the learned Government Pleader also.

3. Therefore there will be a direction to the first

respondent to consider and to pass orders on Ext.P3

application in Form-6, within a period of three months from

the date of receipt of a copy of this judgment.

With the abovesaid direction, the writ petition is disposed

of.

sd/-

VIJU ABRAHAM, JUDGE

R.AV WP(C) NO. 14129 OF 2023

APPENDIX OF WP(C) 14129/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BASIC TAX RECEIPT DATED 07.07.2021 ISSUED TO THE PETITIONER BY THE VILLAGE OFFICER VILVATOM VILLAGE Exhibit P2 TRUE COPY OF THE RELEVANT PAGE OF THE DATA BANK ISSUED BY THE 2ND RESPONDENT (PAGE N0.4) Exhibit P3 TRUE COPY OF FORM 6 APPLICATION DATED 08.03.2023 SUBMITTED ONLINE BY THE PETITIONER