Shaji Navas vs State Of Kerala
2023 Latest Caselaw 5157 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     TUESDAY, THE 18TH DAY OF APRIL 2023 / 28TH CHAITHRA, 1945
                         WP(C) NO. 3132 OF 2023
PETITIONER/S:

          SHAJI NAVAS
          AGED 44 YEARS
          S/O. BASHEER, VARUVELIL HOUSE, KAMBALADI, PORUVAZHY,
          KUNNATHOOR TALUK, KOLLAM DISTRICT, PIN - 690520

          BY ADVS.
          K.C.SANTHOSHKUMAR
          K.K.CHANDRALEKHA
          ANUPAMA JOHNY
          K.S.SUDHA
          VISMAYA VENUGOPAL



RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT
          OF DAIRY DEVELOPMENT, GOVERNMENT OF KERALA,
          THIRUVANANTHAPURAM, PIN - 695001

    2     THE DIRECTOR OF DIARY DEVELOPMENT
          GOVERNMENT OF KERALA, PATTOM PALACE P.O.,
          THIRUVANANTHAPURAM, PIN - 695001

    3     THE DEPUTY DIRECTOR OF DAIRY DEVELOPMENT
          OFFICE OF DEPUTY DIRECTOR OF DAIRY DEVELOPMENT, KOLLAM
          DISTRICT, PIN - 691001

    4     THE KAMBALADI KSHEEROLPADAKA CO-OPERATIVE SOCIETY
          LTD. NO.Q 262 (D), APCOS, KAMBALADI P.O., KOLLAM
          DISTRICT - , REPRESENTED BY THE SECRETARY, PIN - 690520

    5     JALEEL
          (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER),
          PALLIYADI VADAKKETHIL, KAMBALADI, PORUVAZHY, KOLLAM
          DISTRICT, PIN - 690520

    6     SAFIYATH
 WP(C) NO. 3132 OF 2023
                                      2

             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER)
             SAJEEV MANZIL, KAMBALADI, PORUVAZHY, KOLLAM DISTRICT
             -, PIN - 690520

             BY ADVS.
             GOVERNMENT PLEADER
             P.N.MOHANAN
             C.P.SABARI(K/973/2010)
             AMRUTHA SURESH(K/000971/2016)
             GILROY ROZARIO(K/399/2021)



OTHER PRESENT:

             GPSMT.VIDYA KURIAKOSE




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   18.04.2023,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 3132 OF 2023
                             3

                         JUDGMENT

The petitioner has filed this writ petition seeking a

direction to the respondents to pass orders on Ext.P3

representation pending before the 3rd respondent.

Heard the learned Government Pleader also.

Therefore, the writ petition is disposed of with a

direction to the 3rd respondent to consider and pass orders

on Ext.P3 within a period of one month from the date of

receipt of a certified copy of this judgment. The parties

shall also be heard before taking a decision as directed

above.

Sd/-

VIJU ABRAHAM JUDGE rkc/18.04.23 WP(C) NO. 3132 OF 2023

APPENDIX OF WP(C) 3132/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF BYE-LAW OF THE 4TH RESPONDENT SOCIETY

Exhibit P2 TRUE COPY OF THE EXTRACT OF THE REGISTER SHOWING THE SUPPLY OF MILK AND THE BONUS DISBURSED TO THE MEMBERS OF THE 4TH RESPONDENT SOCIETY

Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 04.01.2023 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT

Exhibit P4 TRUE COPY OF THE POSTAL RECEIPT DATED 04.01.2023 EVIDENCING SENDING OF EXT.P3 REPRESENTATION