Issac Varghese vs Biju Prabhakar
2023 Latest Caselaw 5140 Ker

Con.Case(C) No.637/2023                         1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR. JUSTICE SATHISH NINAN
                Thursday, the 13th day of April 2023 / 23rd Chaithra, 1945
                    CON.CASE(C) NO. 637 OF 2023(S) IN WP(C) 25797/2015

   PETITIONER/PETITIONER:


           ISSAC VARGHESE, AGED 73, S/O. ISSAC
           OROZHINGARA HOUSE, IRINGOLA P.0.
           PERUMBAVOOR (CONDUCTOR RETIRED KSRTC, ALUVA).

         BY ADV. SRI.P.JAYAKUMAR

   RESPONDENT/RESPONDENT:


           BIJU PRABHAKAR
           KERALA STATE ROAD TRANSPORT CORPORATION,
           TRANSPORT BHAVAN, TRIVANDRUM - 695 001.


        This Contempt of court case (civil) having come up for orders on
   13.04.2023, the court on the same day passed the following:

                                            ORDER

It is submitted by the learned Standing Counsel that in compliance

of the directions in Annexure A1 judgment the Corporation has passed an

order. Let the same be placed on record along with an affidavit.

                                                      Sd/- SATHISH NINAN JUDGE




13-04-2023                        /True Copy/                            Assistant Registrar
 Con.Case(C) No.637/2023                 2/2

                          APPENDIX OF CON.CASE(C) 637/2023
Annexure A1               CERTIFIED COPY OF JUDGMENT DATED 21.08.2015 IN WP(C)
                          NO. 25797/2015.