Anand R vs P.Krishnakumar
2023 Latest Caselaw 5086 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA,
                             1945
                 CON.CASE(C) NO. 723 OF 2023
AGAINST THE JUDGMENT IN WP(C) 25454/2021 OF HIGH COURT OF
                            KERALA
PETITIONER/PETITIONER:

           ANAND R ,
           AGED 27 YEARS
           S/O RAVEENDRAN PILLAI
           NANDANAM (CHITTAPPANEZHATHU)
           SANATHANAPURAM P O KALARCODE,
           ALAPPUZHA, PIN - 688003
           BY ADV ARUN BABU


RESPONDENT/RESPONDENT NOS.3 & 4:

    1      P.KRISHNAKUMAR
           AGE AND FATHERS NAME NOT KNOWN TO THE
           PETITIONER. MANAGER , SANATHANA DHARMA COLLEGE,
           KALARCODE, ALAPPUZHA, PIN - 688003
    2      KH PREMA
           AGE AND FATHERS NAME NOT KNOWN TO THE
           PETITIONER. THE PRINCIPAL, SANATANA DHARMA
           COLLEGE, KALARCODE, ALAPPUZHA, PIN - 688003
           BY ADV S.MUHAMMED HANEEFF


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 COC 723/23
                                ..2..




                            JUDGMENT

When this matter was called today, learned counsel for the

respondents submitted that the directions in the judgment have

been fully complied with.

2. The learned counsel for the petitioner sought time to

verify.

I, therefore, close this Contempt Case, recording the afore

submissions of the respondents; however leaving full liberty to

the petitioner to seek a rehearing, if they are found to be

incorrect in future.

Sd/-

DEVAN RAMACHANDRAN, JUDGE

ACR COC 723/23 ..3..

APPENDIX OF CON.CASE(C) 723/2023

PETITIONER ANNEXURES Annexure1 CERTIFIED COPY OF THE JUDGMENT DATED 22-12-2022 IN W.P(C) NO. 25454 OF 2021 Annexure2 A TRUE COPY OF THE ACKNOWLEDGMENT DATED 05-01-2023 SIGNED BY THE 2ND RESPONDENT Annexure3 THE TRUE COPY OF THE LETTER DATED 12/01/2023 ISSUED TO THE 1ST RESPONDENT FROM THE UNIVERSITY OF KERALA Annexure4 THE TRUE COPY OF THE LETTER DATED 01/03/2023 ISSUED BY THE UNIVERSITY OF KERALA TO THE 1ST RESPONDENT RESPONDENT EXHIBITS Annexure R1(b) Memo dt. 04.04.2023 issued by the 1st respondent to the petitioner Annexure R1(a) Proposal dt. 13.02.2023 submitted by the 1st respondent before the Registrar, University of Kerala Annexure R1(c) Revised proposal dt. 04.04.2023 submitted by the 1st respondent before the Registrar, University of Kerala