Aswathi Kv vs Smt. Praseetha.V
2023 Latest Caselaw 5056 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945

                 CON.CASE(C) NO. 318 OF 2023
 AGAINST THE ORDER/JUDGMENTWP(C) 21307/2021 OF HIGH COURT OF
                           KERALA

PETITIONER/S:

            ASWATHI KV
            HIGH SCHOOL TEACHER (ENGLISH),
            KALLEKULANGARA HSHS, KALLEKULANGARA, PALAKKAD.
            AGED 37 YEARS, W/O RAMESH.K.P,
            RESIDING AT 'PADMARAGAM', KATAMPAZHIPURAM.P.O.,
            PALAKKAD DISTRICT, PIN - 678009

            BY ADV P.C.SASIDHARAN

RESPONDENT/S:

    1       SMT. PRASEETHA.V
            (AGE AND FATHER'S NAME IS NOT KNOWN TO THE PETITIONER)
            DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DEO,
            PALAKKAD, PIN - 678014

    2       SRI.K.G. JAYACHANDRAN
            (AGE AND FATHER'S NAME IS NOT KNOWN TO THE PETITIONER)
            HEADMASTER, KALLEKULANGARA HSHS,
            KALLEKULANGARA, PALAKKAD, PIN - 678009

            BY ADVS.
            GOVERNMENT PLEADER
            BALAGANGADGARAN UNIKKAT



            SRI TR RENJITH SR GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 318 OF 2023

                                       2



                                 JUDGMENT

When the Cont. Case is taken up, Sri. P.C. Sasidharan, the learned

counsel appearing for the petitioner, submits that the directions in

Annexure-A2 interim order dated 23.12.2022 in W.P.(C.) No. 21307/2021 has

been complied with.

In that view of the matter, this Cont. Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs CON.CASE(C) NO. 318 OF 2023

APPENDIX OF CON.CASE(C) 318/2023

PETITIONER ANNEXURES

Annexure A1 THE TRUE COPY OF THE COMMUNICATION DATED 12/10/2022

Annexure A2 THE CERTIFIED COPY OF THE INTERIM ORDER DATED 23/12/2022 IN W.P(C) NO. 21307/2021

Annexure A3 THE TRUE COPY OF THE INTERIM ORDER DATED 12/1/2023 IN W.P(C) NO. 21307/2021

RESPONDENT EXHIBITS

EXHIBIT R 2 [ C ] A TRUE COPY OF THE LETTER ISSUED BY THE DISTRICT EDUCATIONAL OFFICER [ D.E.O ] PALAKKAD DATED 19..1.2023

EXHIBIT R 2 [ B ] A TRUE COPY OF THE LETTER DATED 19..9..2022 ISSUED BY THE 2ND RESPONDENT TO THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD

EXHIBIT R 2 [A ] A TRUE COPY OF THE LETTER DATED 28.12.2022 TO D E O PALAKKAD

EXHIBIT R 2 [E ] A TRUE COPY OF THE LETTER DATED 9..3..23 ISSUED BY THE PETITIONER TO THE HEAD MASTER

EXHIBIT R 3 [D ] A TRUE COPY OF THE DATED 14.2.2023 ISSUED BY THE HEAD MASTER TO THE SECEETARY, GENERAL EDUCATION DEPARTMENT , THIRUVANANTHAPURAM