Chandralehka .P.V vs A.P.M.Mohammed Hanish ,Ias
2023 Latest Caselaw 4975 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
 THURSDAY, THE 13TH DAY OF APRIL 2023 / 23RD CHAITHRA, 1945

                CON.CASE(C) NO. 677 OF 2023
AGAINST THE ORDER/JUDGMENTWP(C) 27165/2021 OF HIGH COURT OF
                          KERALA

PETITIONER/S:

    1       CHANDRALEHKA .P.V,
            AGED 54 YEARS
            CRAFT (NEEDLE WORK) TEACHER
            PURATHIYIL NEW MAPPILA UP SCHOOL P.O VAROM,
            KANNUR, PIN - 670594

    2       ASOKAN. I.M
            AGED 60 YEARS
            ITTAPURATHU MEETHAL KURINHATIYODE.P.O
            KANNUR DISTRICT (RETIRED CRAFT TEACHER,
            ERINHOLI WEST UP SCHOOL THALASSERY), PIN - 673542

            BY ADVS.
            T.T.MUHAMOOD
            V.E.ABDUL GAFOOR
            A.MOHAMMED SAVAD
            NAZEER HUZAIN.H

RESPONDENT/S:

    1       A.P.M.MOHAMMED HANISH ,IAS
            SECRETARY TO GOVERNMENT,
            GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARY,
            THIRUVANANTHAPURAM-695001., PIN - 695001

    2       JEEVAN BABU K, IAS
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
            DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY WING)
            HOUSING BOARD BUILDING, SANTHI NAGAR,
            THIRUVANANTHAPURAM, PIN - 695001

    3       SASEENDRA VYAS V.A.
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
            THE DEPUTY DIRECTOR OF EDUCATION,
            OFFICE OF THE DDE KANNUR, PIN - 670001
 CON.CASE(C) NO. 677 OF 2023

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    4      PRADEEPAN
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
           THE ASST. EDUCATIONAL OFFICER, OFFICE OF THE AEO,
           KANNUR NORTH, KANNUR DISTRICT, PIN - 670691

    5      GEETHA
           AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
           THE ASST. EDUCATIONAL OFFICER, OFFICE OF THE AEO,
           THALASSERY NORTH, KANNUR DISTRICT, PIN - 670691

           SMT ANIMA GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.04.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 677 OF 2023

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                              JUDGMENT

When the matter was taken up, it is submitted by the learned

Government Pleader that in terms of the directions issued by this Court in

the judgment dated 07.12.2021, orders have been issued on 10.04.2023.

In that view of the matter, nothing further survives, and this Cont.

Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs CON.CASE(C) NO. 677 OF 2023

APPENDIX OF CON.CASE(C) 677/2023

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 07-12-2021 IN WP© 27165/2021