Citation : 2023 Latest Caselaw 4905 Ker
Judgement Date : 13 April, 2023
WP(C) No.38073/2016 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Thursday, the 13th day of April 2023 / 23rd Chaithra, 1945
IA.NO.1/2023 IN WP(C) NO. 38073 OF 2016(H)
PETITIONER/4TH RESPONDENT IN WP(C):
STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, SCIENCE AND TECHNOLOGY DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, 695 001.
RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 3 & ADDITIONAL 5TH RESPONDENT IN
WP(C):
1. DR.A.S.HEMANTHKUMAR, HERBARIUM ASSISTANT (TECHNICAL OFFICER),
JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE,
PALODE, THIRUVANANTHAPURAM 695 562, RESIDING AT T.C 10/896,
PLAVILAPUTHANVEEDU, MANNAMOOLA, PEROORKADA P.O, THIRUVANANTHAPURAM,
695 005.
2. DR. S. ANILKUMAR, HERBARIUM ASSISTANT (TECHNICAL OFFICER),
JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE,
PALODE, THIRUVANANTHAPURAM 695 562, RESIDING AT SIVASADANAM,
THENNORE, VELLAYANI, NEMOM P.O, THIRUVANANTHAPURAM, 695 020.
3. SMT. A. MANJULADEVI, LAB ASSISTANT/CLERCICAL ASSISTANT, JAWAHARLAL
NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE, PALODE,
THIRUVANANTHAPURAM 695 562, RESIDING AT "AMEYA", T.C 52/2526,
KAIMANAM, PAPPANAMCODE P.O, THIRUVANANTHAPURAM 18.
4. SRI J. JOSE., LAB ASSISTANT/CLERCICAL ASSISTANT, JAWAHARLAL NEHRU
TROPICAL BOTANIC GARDEN AND RESEARCH INSTITUTE, PALODE,
THIRUVANANTHAPURAM 695 562, RESIDING AT "SANTHA BHAVAN", PUNCHAKARY,
THIRUVALLAM P.O, THIRUVANANTHAPURAM 27.
5. SMT. T. AJITHAKUMARY, OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
BOTANIC GARDEN AND RESEARCH INSTITUTE, PALODE, THIRUVANANTHAPURAM
695 562, RESIDING AT MAKKUMKARAPUTHANVEEDU, MANTHURUTHY, KARIMANCODE
P.O, PALODE, THIRUVANANTHAPURAM, 695 562.
6. KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT
TECHNOLOGY AND ENVIRONMENT, REPRESENTED BY ITS EXECUTIVE VICE
PRESIDENT, SASTHRA BHAVAN, PATTOM, THIRUVANANTHAPURAM 695 004.
7. JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
INSTITUTION, REPRESENTED BY ITS DIRECTOR, PALODE, THIRUVANANTHAPURAM
695 562.
8. THE DIRECTOR, JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
INSTITUTE, PALODE, THIRUVANANTHAPURAM 695 562.
9. PRATIBHA RANI P.S, OFFICE ASSISTANT, JAWAHARLAL NEHRU TROPICAL
BOTANIC GARDEN & RESEARCH INSTITUTE, KARIMANCODE PO, PALODE,
THIRUVANANTHAPURAM-695 562,RESIDING AT RUGMA, EANIKKARA, KARAKULAM
PO, THIRUVANANTHAPURAM-695 564.
WP(C) No.38073/2016 2/2
Application praying that in the circumstances stated in the affidavit
filed therewith the High Court be pleased to extend time limit prescribed
in the Judgment dated 17.11.2022 in WP(C) No. 38073/2016 by a further
period of 3 months from 22.03.2023.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, this Court's judgment dated
17-11-2022 and upon hearing the arguments of GOVERNMENT PLEADER for the
petitioner in IA/R4 in WP(C), M/S. MURALI PURUSHOTHAMAN, DEEPU LAL MOHAN,
S.LEENA & K.S.PRENJITH KUMAR, Advocates for R1 to R5 in IA/petitioners in
WP(C), M/S. GEORGE ZACHARIAH(STANDING COUNSEL), JELSON J.EDAMPADAM,
PIRAPPANCODE V.S.SUDHIR, C.K.KARUNAKARAN(STANDING COUNSEL), Advocates for
R6 in IA/R1 in WP(C), SRI.C.K.KARUNAKARAN, STANDING COUNSEL for R7 in
IA/R2 in WP(C) and of GOVERNMENT PLEADER for R8 in IA/R3 in WP(C), the
court passed the following:
ORDER
Heard. Allowed.
Time is extended as prayed for.
Sd/- ANU SIVARAMAN JUDGE
13-04-2023 /True Copy/ Assistant Registrar
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