Mahatma Gandhi University vs The Manager
2023 Latest Caselaw 4746 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
        Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                             RP NO. 386 OF 2023

 (AGAINST THE JUDGMENT DATED 23.03.2022 IN WP(C) 5965/2020 OF THIS COURT)




REVIEW PETITIONER/ RESPONDENT NO.1 TO 3 IN WP(C):

  1. MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.,
     KOTTAYAM DISTRICT, PIN - 686562 , REPRESENTED BY ITS REGISTRAR.
  2. THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS,
     ATHIRAMPUZHA P.O., KOTTAYAM , KERALA, PIN - 686562
  3. THE REGISTRAR, MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS, P.O.
     ATHIRAMPUZHA KOTTAYAM KERALA , PIN - 686562

    BY ADV SURIN GEORGE IPE
RESPONDENTS/WRIT PETITIONER AND RESPONDENT NO.4 IN THE WP(C):

  1. THE MANAGER, BASELIOS PAULOSE II CATHOLICOS COLLEGE, BASELIOS MOUNT,
     MULAKULAM NORTH, PIRAVOM, ERNAKULAM, KERALA, PIN - 686664
  2. DR. TIJI ZACHARIAH, AGED 52 YEARS, PRNCIPAL BASELIOS PAULOSE II
     CATOLICOSE COLLEGE, BASELIOUS MOUNT, MULAKULAM NORTH, PIRAVOM,
     ERNAKULAM, KERALA, PIN - 686664

   BY ADVS.SRI.GEORGE POONTHOTTAM, SENIOR ADVOCATE ALONG WITH SRI.NISHA
   GEORGE, FOR R1, M/S.GEORGE JACOB (JOSE) & ROSHAN JACOB MUNDACKAL, FOR R2
     This Review petition having come up for orders on 12.04.2023, the
court on the same day passed the following:
                         RAJA VIJAYARAGHAVAN V, J.
                       -------------------------------------
                         W.P.(C) No. 386 of 2023
                    -------------------------------------------
                   Dated this the 12th day of April, 2023


                                    ORDER

C.M. Appln. No. 1 of 2023

This is an application to condone the delay of 327 days in filing the

Review Petition.

The learned counsel appearing for the respondents seeks an

adjournment to file an objection.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE avs