Paulson Paul vs Share Wealth Chits Limited
2023 Latest Caselaw 4709 Ker

CRP No.328/2022                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                         THE HONOURABLE MR.JUSTICE C.S.DIAS

             Wednesday, the 12th day of April 2023 / 22nd Chaithra, 1945
                         IA.NO.1/2022 IN CRP NO. 328 OF 2022

            EP 26/2020 in OS 317/2019 OF SUB COURT, PERUMBAVOOR, ERNAKULAM

   REVISION PETITIONER/ JUDGMENT DEBTOR:

          PAULSON PAUL, AGED 35 YEARS, S/O PAUL, MANGALATH HOUSE, MAZHUVANNOOR
          DESOM, IRAPURAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM - 683541.

   RESPONDENT/ DECREE HOLDER:

          SHARE WEALTH CHITS LIMITED, REGISTERED OFFICE AT SIVASAKTHI
          BUILDING, COCHIN DEVASWOM BOAD, SWARAJ ROUND NORTH, THRISSUR DESOM,
          THIRSSUR VILLAGE, THRISSUR TALUK, REPRESENTED BY ITS PRESENT
          MANAGING DIRECTOR, V.T. GEORGE, AGED 58 YEARS, S/O THOMAS,
          VAZHAPPILLY, OLARIKKARA DESOM, PULLAZHI VILLAGE, THRISSUR TALUK -
          680012


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the entire
   proceedings in EP No. 26/2020 in O.S No. 317/2019 of Sub Court,
   Perumbavoor, till the disposal of the above Revision Petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 20.1.2022 and upon hearing the arguments of M/S JOBY JACOB
   PULICKEKUDY, ANIL GEORGE, DAJISH JOHN & POOJA SEBASTIAN, Advocates for the
   petitioner and of Smt. P.K. PRIYA, Advocate for the respondent, the court
   passed the following:

                                       O R D E R

The interim order dated 15.11.2022 is extended by three months.

Sd/- C.S.DIAS, JUDGE

12-04-2023 /True Copy/ Assistant Registrar