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T N Aavani Sanjai vs Mahatma Gandhi University
2023 Latest Caselaw 4617 Ker

Citation : 2023 Latest Caselaw 4617 Ker
Judgement Date : 12 April, 2023

Kerala High Court
T N Aavani Sanjai vs Mahatma Gandhi University on 12 April, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
    WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
                        WP(C) NO. 7922 OF 2023
PETITIONER:

          T N AAVANI SANJAI
          AGED 23 YEARS
          D/O T. SANJAI, RESIDING AT MIG 439, PANAMPILLY NAGAR
          ERNAKULAM,682036 BBA LLB(HONS.) 2017-2022 SREE NARAYANA
          LAW COLLEGE, POOTHOTTA REGISTER NUMBER-75054, PIN -
          682036
          BY ADVS.
          S.RUSSEL
          P.M.MANOJ
          T.B.GAFOOR
          V.R.ARUN
          P.ANTO THOMAS
          HAMZATH ALI V.K.
          SAFWAN K.
          MEERA PRAKASH


RESPONDENTS:

    1     MAHATMA GANDHI UNIVERSITY
          REPRESENTED BY ITS REGISTRAR. PRIYADARSINI P.O
          ATHIRAMPUZHA KOTTAYAM-686560, PIN - 686560
    2     VICE CHANCELLOR
          MAHATMA GANDHI UNIVERSITY PRIYADARSINI P.O ATHIRAMPUZHA
          KOTTAYAM-686560, PIN - 686560
    3     CONTROLLER OF EXAMINATIONS
          MAHATMA GANDHI UNIVERSITY PRIYADARSINI P.O ATHIRAMPUZHA
          KOTTAYAM-686560, PIN - 686560
    4     SREE NARAYANA LAW COLLEGE,POOTHOTTA
          REPRESENTED BY ITS PRINCIPAL. POOTHOTTA P.O -682307,
          PIN - 682307
    THIS WRIT PETITION (CIVIL) HAVING COME UP                     FOR
ADMISSION ON 12.04.2023, THE COURT ON THE SAME                    DAY
DELIVERED THE FOLLOWING:
 W.P.(C).NO.7922 OF 2023


                                   -2-




                      Sathish Ninan, J.
               ==============================
                  W.P.(C).No.7922 of 2023
                 ==========================
           Dated this the 12th day of April, 2023

                              JUDGMENT

Petitioner is a student who secured more than 60%

marks in all the written examinations of 5 year LLB

course. However, she failed in the viva-voce. She has

various complaints against the viva-voce. She has

submitted Ext.P5 representation to the University

seeking for re-conducting of viva-voce. All that the

petitioner seeks for is an expeditious consideration

of Ext.P5.

2. Heard the learned counsel for the petitioner

and the learned Standing Counsel for the University.

3. The petitioner has promptly cleared all her

papers for the course and that too with marks W.P.(C).NO.7922 OF 2023

averaging around 60%. Therefore prima facie it appears

that the request of the petitioner needs

consideration.

Resultantly, without expressing anything on the

merits, the writ petition is disposed of directing the

appropriate authority of the University to consider

and pass appropriate orders on Ext.P5 representation,

after affording an opportunity of hearing to the

petitioner. Let orders be passed as expeditiously as

possible and at any rate, within a period of two

months from the date of receipt of a copy of this

judgment.

Sd/-

Sathish Ninan, Judge

Raj.

12.04.2023.

W.P.(C).NO.7922 OF 2023

APPENDIX OF WP(C) 7922/2023

PETITIONER EXHIBITS Exhibit1 A TRUE PHOTOSTAT COPY OF THE HALL TICKET WITH REGISTRATION NO. 75054 ISSUED TO THE PETITIONER Exhibit P2 A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 1ST SEMESTER EXAMINATION DATED 08.05.2019 Exhibit P2 (a) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 2ND SEMESTER EXAMINATION DATED 17.01.2020 Exhibit P2 (b) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 3RD SEMESTER EXAMINATION DATED 09.04.2021 Exhibit P2 (c) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 4TH SEMESTER EXAMINATION DATED 07.03.2022 Exhibit P2 (d) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 5TH SEMESTER EXAMINATION DATED 05.01.2022 Exhibit P2 (e) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 6TH SEMESTER EXAMINATION DATED 26.02.2022 Exhibit P2 (f) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 7TH SEMESTER EXAMINATION DATED 10.11.2022 Exhibit P2 (g) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 8TH SEMESTER EXAMINATION DATED 18.11.2022 Exhibit P2 (h) A TRUE PHOTOCOPY OF THE MARK LIST OF W.P.(C).NO.7922 OF 2023

THE PETITIONER WITH REGISTER NO. 75054 FOR 9TH SEMESTER EXAMINATION DATED 18.01.2023 Exhibit P 2 (i) A TRUE PHOTOCOPY OF THE MARK LIST OF THE PETITIONER WITH REGISTER NO. 75054 FOR 10TH SEMESTER EXAMINATION DATED 23.01.2023 Exhibit P 3 A TRUE PHOTOSTAT COPY OF THE REPRESENTATION DATED 27-01-2023 Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 09-

02-2023 IN WP(C)NO 3775/2023 Exhibit P5 A TRUE PHOTOSTAT COPY OF THE REPRESENTATION DATED 01-03-2023 SUBMITTED BEFORE 2ND RESPONDENT Exhibit P6 A TRUE COPY OF THE POSTAL RECEIPT DATED 01-03-2023

 
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