Citation : 2023 Latest Caselaw 4504 Ker
Judgement Date : 12 April, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 12TH DAY OF APRIL 2023 / 22ND CHAITHRA, 1945
OP(CRL.) NO. 481 OF 2022
CRL.M.P.NO.1073/2022 OF PRINCIPAL SUB COURT, NORTH PARAVUR
PETITIONERS/ ACCUSED 1 TO 16 :
1 SHIHABUDHEEN @ SHIHAB,
AGED 24 YEARS,
S/O ABDUL SALAM, CHERUPARAMBIL (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
2 AYYOB,
AGED 20 YEARS,
S/O ABDUL SALAM, CHERUPARAMBIL (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
3 SHIJAD,
AGED 22 YEARS,
S/O ASHRAF, KOKKARNIPARAMBU (H), MANNAM KARA,
KOTTUVALLY VILLAGE, ERNAKULAM, PIN - 683 519
4 ANOOP,
AGED 22 YEARS,
S/O LATHEEF, THOPPILPARAMBU (H), THATHAPPILLY KARA,
KOTTUVALLY VILLAGE, ERNAKULAM, PIN - 683 519
5 SHAFEEQUE,
AGED 24 YEARS,
S/O IBRAHIM, THOPPIL (H), JARAPPADY BHAGAM PARAVOOTHARA
KARA, PARAVOOR VILLAGE, ERNAKULAM,
PIN - 683 513
6 SUDHEER,
AGED 29 YEARS,
S/O SAINUDHEEN, KOKKARNIPARAMBU (H), MANNAM KARA,
KOTTUVALLY VILLAGE, ERNAKULAM, PIN - 683 519
7 NOUSHAD @ IQBAL,
AGED 29 YEARS,
S/O MUHAMMED, THOPPILPARAMBU (H),
VEDIMARA BHAGAM, PARAVUTHARA KARA,
PARAVUR, ERNAKULAM, PIN - 683 513
OP(CRL.) NO. 481 OF 2022
2
8 MUHAMMED THAHIR @ THAHIR,
AGED 32 YEARS,
S/O ABDUL KARIM, PANACHIKKALPARAMBU (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
9 ABDUL SALAM,
AGED 51 YEARS,
S/O KUNJU MOHAMMED, CHERUPARAMBIL (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
10 VAHSHAD,
AGED 25 YEARS,
S/O HAMSA, KALARIPARAMBU (H), VANIYAKKAD KARA,
KOTTUVALLY VILLAGE, ERNAKULAM, PIN - 683 519
11 MANAF,
AGED 25 YEARS,
S/O HAMEED, KALARIPARAMBU (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
12 ABDULLA KAYI @ KAYI,
AGED 52 YEARS,
S/O SAITHU, NELLIPPILLI PARAMBU (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
13 HASSAN SAHEER,
AGED 41 YEARS,
VARAMANGALAM (H), VANIYAKKAD KARA, KOTTUVALLY
VILLAGE, ERNAKULAM, PIN - 683 519
14 ANAS,
AGED 20 YEARS,
S/O JABBAR, CHERUPARAMBIL (H), VANIYAKKAD KARA,
KOTTUVALLY VILLAGE, ERNAKULAM,
PIN - 683 519
15 ABDUL KARIM @ KARIM,
AGED 39 YEARS,
S/O MUHAMMED KUNJU, KANJIKKATH (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
OP(CRL.) NO. 481 OF 2022
3
16 ABDUL JABBAR @ JABBAR,
AGED 49 YEARS,
S/O IBRAHIM, PUTHENVEEDUPARAMBIL (H),
VANIYAKKAD KARA, KOTTUVALLY VILLAGE,
ERNAKULAM, PIN - 683 519
BY ADVS.
SUNNY MATHEW
C.K.SREEDHARAN
NIKITTA TRESSY GEORGE
RESPONDENT/ COMPLAINANT :
THE STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM
THROUGH THE SUB INSPECTOR OF POLICE,
NORTH PARAVUR POLICE STATION,
ERNAKULAM DISTRICT, PIN - 682 031
BY SMT.SREEJA V., PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
12.04.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING :
OP(CRL.) NO. 481 OF 2022
4
BECHU KURIAN THOMAS, J.
--------------------------------
O.P.(Crl.) No.481 of 2022
---------------------------------
Dated this the 12th day of April, 2023
JUDGMENT
The learned counsel for the petitioners submitted that the
petitioners are not intending to pursue the matter.
Accordingly, this original petition is dismissed as withdrawn.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM OP(CRL.) NO. 481 OF 2022
APPENDIX OF OP(CRL.) 481/2022
PETITIONERS' EXHIBITS :
Exhibit P1 A TRUE COPY OF THE ORDER DATED 01.07.2022 IN TR.P. (CRL) NO.43/2021 PASSED BY THIS HON'BLE COURT
Exhibit P2 A TRUE COPY OF THE ORDER DATED 22.08.2022 IN CRL.M.P NO. 1073/2022 IN S.C NO. 172/2015, PASSED BY THE PRINCIPAL ASSISTANT SESSIONS JUDGE, NORTH PARAVUR
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