Mallika vs The Manager (P & A)
2022 Latest Caselaw 10258 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                         WP(C) NO. 26632 OF 2022
PETITIONER:

              MALLIKA
              AGED 43 YEARS
              W/O.RAMACHANDRAN, REG.NO.7808, REHABILITATIONS
              PLANTATIONS LIMITED, AYIRANALLOOR ESTATE, PUNALUR,
              KOLLAM - 691 305.
              RESIDING AT UNIT II, BLOCK - 4, AYIRANALLOOR ESTATE,
              MANIYAR, PUNALUR, PUNALUR TALUK, KOLLAM - 691 333.

              BY ADV M.R.SASITH



RESPONDENTS:

     1        THE MANAGER (P & A)
              REHABILITATIONS PLANATIONS LTD., HAVING REGISTERED OFFICE
              AT PUNALUR, KOLLAM, PIN - 691 305.

     2        THE MANAGER
              AYIRANALLUR ESTATE, KULATHUPUZHA ESTATE, REHABILITATION
              PLANTATIONS LIMITED, PUNALUR, KOLLAM - 691 305.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26632 OF 2022            2




                              JUDGMENT

Dated this the 15th day of September, 2022

At the request of the learned counsel for the

petitioner, the writ petition is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE ska

APPENDIX OF WP(C) 26632/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER NO.RPL/PD/F-4082/2010 DATED 31/03/2022.

Exhibit P2 TRUE COPY OF THE ORDER PASSED BY THE 1ST RESPONDENT DATED 12/07/2022.

Exhibit P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT THROUGH THE 2ND RESPONDENT DATED 10/08/2022.