K.K.Sethu Kumar vs Dist. Collector And Others
2022 Latest Caselaw 10253 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                        WP(C) NO. 30696 OF 2009
PETITIONER:

          K.K.SETHU KUMAR,
          KALLULLATHIL, PAZHAKULAM P.O., PALLICKAL VILLAGE,
          ADOOR, PATHANAMTHITTA.
          BY ADV SRI.K.MADHUSOODHANAN NAIR


RESPONDENTS:

    1     THE DISTRICT COLLECTOR,
          COLLECTORATE, PATHANAMTHITTA.
    2     THE REVENUE DIVISIONAL OFFICER
          ADOOR.
    3     PALLICKAL GRAMA PANCHAYATH
          PALLICKAL, REP. BY ITS SECRETARY.
    4     T.G.WILSON, MEMBER,
          WARD NO.7, PALLICKAL GRAMA PANCHAYATH,
          THAYYIL VEEDU, PAZHAKULAM.
          BY ADVS.
          SRI.L.RAJ MOHAN
          SRI.SAJJU.S
          SRI. K.SHAJ
          SRI.K.M.FAISAL, GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30696 OF 2009
                                2


               P.V.KUNHIKRISHNAN, J.
              ------------------------------
             W.P. (C).No. 30696 of 2009
      ----------------------------------------------
     Dated this the 15th day of September, 2022


                     JUDGMENT

When this matter came up for consideration, the

learned counsel appearing for the petitioner submitted

that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                        P.V.KUNHIKRISHNAN
DM                                             JUDGE