Lini Stanly vs Sneha Varghese
2022 Latest Caselaw 10242 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
  THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                      OP(C) NO. 1681 OF 2022
         IN O.S. NO. 264/2022 OF MUNSIFF COURT,HARIPAD
PETITIONER:

          LINI STANLY,
          AGED 48 YEARS,
          W/O STANLY MATHEW, MANNADIYIL HOUSE,
          PALLIPPAD, KARTHIKAPPALLI, ALAPPUZHA,
          PIN - 690512

          BY ADVS.     THAREEQ ANVER K.
                       K.SALMA JENNATH
                       ARUN CHAND
                       RASSAL JANARDHANAN A.


RESPONDENT:

          SNEHA VARGHESE,
          AGED 28 YEARS,
          W/O ROHIT, KIZHAKKEL HOUSE,
          KUMBANAD POST, THATTAYKKAL, THIRUVALLA,
          PATHANAMTHITTA, PIN - 689547

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.1681/2022

                                  -:2:-




                Dated this the 15th day of September,2022

                         JUDGMENT

The learned counsel appearing for the petitioner

seeks leave of this Court to withdraw the original

petition.

2. The said submission is recorded.

The original petition is dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

DST/15.09.22 //True copy/

P.A.To Judge