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Vasudevan Nair vs The Joint Registrar Of ...
2022 Latest Caselaw 10212 Ker

Citation : 2022 Latest Caselaw 10212 Ker
Judgement Date : 15 September, 2022

Kerala High Court
Vasudevan Nair vs The Joint Registrar Of ... on 15 September, 2022
WP(C) NO. 20362 OF 2010 &   17745 OF 2010        1




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                               WP(C) NO. 17745 OF 2010
PETITIONER/S:

      1        VASUDEVAN NAIR
               PANICKER'S LANE, PLRA D-1, T.C 9/956,,
               SASTHAMANGALAM.P.O,, THIRUVANANTHAPURAM.

      2        M.K. JAYASREE -DO-

               BY ADV SRI.B.KRISHNA MANI



RESPONDENT/S:

      1        JOINT REGISTRAR OF CO-OP SOCIETIES
               KOTTAYAM.

      2        THE VAIKOM URBAN CO-OPERATIVE
               BANK LTD., NO. 1193, VAIKOM,, REPRESENTED BY ITS
               GENERAL MANAGER.

      3        THE SPECIAL SALE OFFICER
               VAIKKOM URBAN CO-OPERATIVE BANK LTD. NO. 1193,, P.B.
               NO. 10, VAIKKOM - 686 141.

               BY ADVS.
               SRI.T.R.HARIKUMAR, SRI.C.N.PRABHAKARAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, ALONG WITH WP(C).20362/2010, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20362 OF 2010 &   17745 OF 2010        2




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                               WP(C) NO. 20362 OF 2010
PETITIONER/S:

               VASUDEVAN NAIR
               VASUDEVA VILASOM, PANICKER'S LANE,, PLRA D-
               1,T.C.9/956,SASTHAMANGALAM P.O.,, THIRUVANANTHAPURAM.

               BY ADV SRI.B.KRISHNA MANI



RESPONDENT/S:

      1        THE JOINT REGISTRAR OF CO-OPERATIVE
               SOCIETIES, KOTTAYAM.

      2        THE VAIKOM UNBAN CO-OPERATIVE BANK
               LTD.NO.1193,VAIKOM,, REPRESENTED BY ITS GENERAL
               MANAGER.

      3        THE SPECIAL SALE OFFICER
               VAIKKOM URBAN CO-OPERATIVE BANK LTD NO.1193,,
               P.B.NO.10,VAIKOM-686141.

               BY ADVS.
               SRI.T.R.HARIKUMAR,


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, ALONG WITH WP(C).17745/2010, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20362 OF 2010 &   17745 OF 2010   3




                         P.V.KUNHIKRISHNAN, J
                      ---------------------------------------
                W.P.(C) Nos.17745 and 20362 of 2010
              -------------------------------------------------------
             Dated this the 15th day of September, 2022


                                       JUDGMENT

The counsel for the petitioners submitted that the matter is

settled between the parties and there is no surviving grievance.

In the light of the same, these writ petitions are closed

recording the submission of the petitioners.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS WP(C) NO. 20362 OF 2010 & 17745 OF 2010 4

APPENDIX OF WPC NO. 20362 OF 2010

PETITIONER'S EXHIBITS :

EXT.P1 TRUE COPY OF THE AWARD DATED 17.12.2002

EXT.P2 TRUE COPY OF THE ORDER DATED 9.12.2005 IN RP NO.77/05 BEFORE THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM

EXT.P3 TRUE COPY OF THE COMMUNICATION DATED 20.2.2006.

EXT.P4 TRUE COPY OF THE NOTICE DATED 15.5.2006

EXT.P5 TRUE COPY OF THE REPRESENTATION DATED 17.8.2004 FILED BY THE PETITIONER'S WIFE.

EXT.P6 TRUE COPY OF THE JUDGMENT DATED 7.1.05 IN WPC NO 35310/004 BEFORE THE HON'BLE HIGH COURT OF KERALA AT ERNAKULAM.

EXT.P7 TRUE COPY OF THE JUDGMENT DATED 12.6.06 IN WPC NO 12607/06 BEFORE THE HON'BLE HIGH COURT OF KERALA AT ERNAKULAM

EXT.P8 TRUE COPY OF THE REPRESENTATION DATED NIL BEFORE THE FIRST RESPONDENT

EXT.P9 TRUE COPY OF THE NOTICE DATED 20.10.09 FROM THE 3RD RESPONDENT

EXT.P10 TRUE COPY OF THE TELEGRAM RECEIPT

EXT.P11 TRUE COPY OF THE TELEGRAM DATED 28.10.09

EXT.P12 TRUE COPY OF THE REPRESENTATION DATED NIL BEFORE THE GOVERNMENT.

RESPONDENT'S EXHIBITS                       :   NIL
 WP(C) NO. 20362 OF 2010 &   17745 OF 2010       5




                       APPENDIX OF WPC NO. 17745 OF 2010

PETITIONER'S EXHIBITS

EXT.P1   :           TRUE COPY OF THE AWARD DATED 9.12.2005 PASSED BY
THE KERALA         CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM IN RP
78/2005

EXT.P2   :    TRUE COPY OF THE AWARD DATED 9.12.2005 PASSED BY

THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM IN RP NO 78/2005

EXT.P3 : TRUE COPY OF THE COMMUNICATION DATED 20.2.2006 FROM THE BANK RECEIVED BY THE PETITIONERS

EXT.P4 : TRUE COPY OF THE NOTICE DATED 10.4.2006 FROM THE BANK RECEIVED BY THE PETITIONERS

EXT.P5 : TRUE COPY OF THE REPRESENTATION DATED 17.8.2004 FILED BY THE 2ND PETITIONER BEFORE THE GOVERNMENT

EXT.P6 : TRUE COPY OF THE JUDGMENT DATED 7.1.2005 IN WPC NO. 35310/2004 OF THE HON'BLE HIGH COURT OF KERALA.

EXT.P7 : TRUE COPY OF THE JUDGMENT DATED 12.6.2006 IN WPC NO 12603/06 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM

EXT.P8 : TRUE COPY OF THE REPRESENTATION DATED NIL BEFORE THE 1ST RESPONDENT

EXT.P9 : TRUE COPY OF THE NOTICE DATED 20.10.09 FROM THE SPECIAL SALE OFFICER

EXT.P10 : TRUE COPY OF THE TELEGRAM RECEIPT

EXT.P11 : TRUE COPY OF THE TELEGRAM DATED 28.10.2009

EXT.P12 : TRUE COPY OF THE REPRESENTATION DATED NIL BEFORE THE GOVERNMENT.

RESPONDENT'S EXHIBITS                       :   NIL
 

 
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