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Sindhukumari vs The Tahsildar And Others
2022 Latest Caselaw 10175 Ker

Citation : 2022 Latest Caselaw 10175 Ker
Judgement Date : 15 September, 2022

Kerala High Court
Sindhukumari vs The Tahsildar And Others on 15 September, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
                         WP(C) NO. 7058 OF 2009
PETITIONER:

          SINDHUKUMARI G.S.,
          ROADARIKATHU PUTHEN VEEDU, THENNOORKONAM, KADACKULAM,
          VZIHINJAM, NEYYATTINKARA, THIRUVANANTHAPURAM.
          BY ADV SRI.B.KRISHNA MANI


RESPONDENTS:

    1     THE TAHSILDAR (r.r)
          REVENUE RECOVERY OFFICE, NEYYATTINKARA.
    2     STHYANESAN, SATHEESH BHAVAN
          VADALIKOOTTAM, KARUMKULAM, THIRUVANANTHAPURAM
    3     ANILKUMAR, ANIL NIVAS,
          MANGALAM KANJIRAMKULAM, THIRUVANANTHAPURAM.
          K.M.FAISAL, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.09.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7058 OF 2009
                             2


               P.V.KUNHIKRISHNAN, J.
              ------------------------------
              W.P. (C).No. 7058 of 2009
      ----------------------------------------------
     Dated this the 15th day of September, 2022


                     JUDGMENT

When this matter came up for consideration, the

learned Government Pleader submitted that the revenue

recovery proceedings is already withdrawn and the

prayers in the writ petition are infructuous.

In the light of the above submission of the learned

Government Pleader, this writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN DM JUDGE WP(C) NO. 7058 OF 2009

APPENDIX OF WP(C) 7058/2009

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 29/3/2005.

EXHIBIT P2 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER, KANJIRAMKULAM DATED 7/6/2008.

EXHIBIT P3 TRUE COPY OF THE TAX RECIEPT DATED 4/4/2008.

EXHIBIT P4 TRUE COPY OF THE THANDAPPER RECEIPT DATED 7/6/2008.

EXHIBIT P5 TRUE COPY OF THE AUCTION PURCHASE CERTIFICATE ISSUED BY THE NEYYATTINKARA II ADDITIONAL MUNSIFF'S COURT DATED 8/12/2003.

EXHIBIT P6 TRUE COPY OF THE 'KACHEET' ISSUED BY THE II ADDITIONAL MUNSIFF'S COURT, NEYYATTINKARA.

EXHIBIT P7 TRUE COPY OF THE SKETCH DATED 7/6/2008 ISSUED BY THE VILLAGE OFFICER, KANJIRANKULAM.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE

 
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