Citation : 2022 Latest Caselaw 10124 Ker
Judgement Date : 15 September, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 15TH DAY OF SEPTEMBER 2022 / 24TH BHADRA, 1944
WP(C) NO. 13726 OF 2022
PETITIONER:
ELNA BABU
AGED 18 YEARS
D/O. BABU A.V., ALUNKAL HOUSE, NEAR BHAVANS SCHOOL, THIRUVAMKULAM,
ERNAKULAM-682 305
BY ADVS.
M.S.UNNIKRISHNAN
K.SUNIL
ALEENA MARIA JOSE
M.ARDRA KRISHNAN
KRISHNENDU.D
RESPONDENTS:
1 COMMISSIONER FOR ENTRANCE EXAMINATION
HOUSING BOARD BUILDING, SHANTI NAGAR, THIRUVANANTHAPURAM-695 001
2 SRM, KATTANKULATHUR DENTAL COLLEGE AND HOSPITAL,
SRM NAGAR, POTHERI, CHENNAI-603 200, REPRESENTED BY ITS DEAN
3 RPYAL DENTAL COLLEGE,
MANNARAPARAMBA , CHALISERY, PALAKKAD ,PIN-679 536, REPRESENTED BY ITS
PRINCIPAL
4 ADDL. R4. DENTAL COUNCIL OF INDIA
AIWAN-E-GALIB MARG, KOTLA ROAD, TEMPLE LANE, NEW DELHI- 110002,
REPRESENTED BY ITS SECRETARY
IS IMPLEADED AS ADDL. R4 AS PER ORDER DATED 13.05.2022 IN I.A.6/2022
IN WP(C) 13726/2022.
BY ADVS.
ADVOCATE GENERAL OFFICE KERALA
ABRAHAM GEORGE JACOB
SRI.PRAKASH M.P., SC, DENTAL COUNCIL OF INDIA
C.MURALIKRISHNAN (PAYYANUR)
AKSHAY R
K.R.RANJITH, GOVERNMENT PLEADER WITH STATE ATTORNEY()
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 15.09.2022, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2
W.P.(C) No. 13726 of 2022.
JUDGMENT
Dated this the 15th day of September, 2022.
The petitioner had approached this Court through
this writ petition, since she wanted to join the 3 rd
respondent - Royal Dental College, foregoing her earlier
admission with 2nd respondent - SRM, Kattankulathur
Dental College and Hospital.
2. However, when this matter was called today,
Sri.M.S.Unnikrishnan - learned counsel for the petitioner,
submitted that his client has now decided to continue her
studies in the 3rd respondent - Royal Dental College and
that, hence, none of the prayers sought for in this writ
petition are being pressed. He, however, submitted that
there are certain issues that his client may face when
W.P.(C) No. 13726 of 2022.
she continues her studies under the 2 nd respondent, and
sought liberty for her to approach this Court again, if so
required, through a fresh writ petition.
Taking note of the afore submissions and reserving
liberty to the petitioner as sought for, I close this writ
petition without any further orders.
Sd/-
DEVAN RAMACHANDRAN JUDGE
Raj.
15.09.2022.
W.P.(C) No. 13726 of 2022.
APPENDIX OF WP(C) 13726/2022
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE MARK SHEET ISSUED TO THE PETITIONER DATED 30.7.2021 BY THE CENTRAL BOARD OF SECONDARY EDUCATION, DELHI Exhibit P2 TRUE COPY OF THE CANDIDATE DATA SHEET GENERATE IN THE COMPUTER SYSTEM OF THE 1ST RESPONDENT Exhibit P3 TRUE COPY OF THE SCORE CARD GENERATED IN THE COMPUTER SYSTEM OF SENIOR DIRECTOR NATIONAL ELIGIBILITY CUM ENTRANCE TEST (UG) Exhibit P4 TRUE COPY OF THE PROVISIONAL ADMISSION LETTER DATED 28.3.2022 BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE DETAILS OF DOCUMENTS RECEIVED BY THE 2ND RESPONDENT FROM THE PETITIONER DATED 28.3.2022 Exhibit P6 TRUE COPY OF THE REQUEST FOR CANCELLATION DATED 29.3.2022 ISSUED BY THE PETITIONER TO THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE HOSTEL VACATING FROM ISSUED BY THE 2ND RESPONDENT DATED 30.3.2022 Exhibit P8 TRUE COPY OF THE ALLOTMENT MEMO ISSUED
W.P.(C) No. 13726 of 2022.
BY THE 1ST RESPONDENT REGARDING THE ADMISSION OF THE PETITIONER IN THE 3RD RESPONDENT COLLEGE DATED 5.4.2022 Exhibit P9 TRUE COPY OF THE REQUEST DATED 6.4.2022 BEFORE THE 3RD RESPONDENT REQUESTING FOR TIME TO PRODUCE THE ORIGINAL CERTIFICATE FOR SECURING ADMISSION BY THE PETITIONER Exhibit P10 TRUE COPY OF THE LAWYER NOTICE ISSUED TO THE RESPONDENT DATED 13.4.2022. Exhibit P11 TRUE COPY OF THE TRACK CONSIGNMENT REPORT OF THE POSTAL AUTHORITY DATED 18.4.2022.
RESPONDENT EXHIBITS Exhibit R2(A) TRUE COPY OF THE PROVISIONAL ALLOTMENT LETTER ISSUED BY THE MEDICAL COUNSELLING COMMITTEE TO THE PETITIONER DATED 22/03/2022
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