Pradeep vs Govindankutty.K
2022 Latest Caselaw 10832 Ker

OP(C) No.1728/2022                             1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR. JUSTICE C.S.DIAS

                Friday, the 21st day of October 2022 / 29th Aswina, 1944

                                 OP(C) NO. 1728 OF 2022


                          CMA 9/2021 OF SUB COURT, OTTAPPALAM

   PETITIONER/APPELLANT IN CMA NO.9/2021:

          PRADEEP, AGED 40 YEARS, S/O. PARAKUZHIYIL VEERAN, SOPANAM VEETTIL,
          P.O. IRUMBALASERRI, EZHUVANTHALA AMSOM, IRUMBALASSERI DESOM,
          OTTAPALAM TALUK, PALAKKAD DISTRICT, PIN - 679335.

   RESPONDENT/RESPONDET IN CMA NO.09/2021:

          GOVINDANKUTTY.K, AGED 62 YEARS, S/O.KOLOTHODIYIL KRISHNAN
          EZHUTHASSAN, KOZHINJIPARAMBIL VEEDU, EZHUVANTHALA AMSOM, P.O.
          IRUMBALASSERI, OTTAPALAM TALUK, PALAKKAD DISTRICT-, PIN - 679335.


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P1 judgment, pending the original petition
   (Civil)


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   06.09.2022 and upon hearing the arguments of SRI.P.JAYARAM, Advocate for
   the petitioner and of SRI.G.SREEKUMAR, Advocate for the respondent, the
   court passed the following:


                                           ORDER

Service is complete.

The interim order dated 06.09.2022 will stand extended by three months.

Sd/- C.S.DIAS, JUDGE

21-10-2022 /True Copy/ Assistant Registrar OP(C) No.1728/2022 2/2