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George vs Salim
2022 Latest Caselaw 10815 Ker

Citation : 2022 Latest Caselaw 10815 Ker
Judgement Date : 21 October, 2022

Kerala High Court
George vs Salim on 21 October, 2022
OP(C) No.1797/2022                                1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                              THE HONOURABLE MR.JUSTICE C.S.DIAS

                Friday, the 21st day of October 2022 / 29th Aswina, 1944

                                    OP(C) NO. 1797 OF 2022


                     EP 5/2022 IN OS 23/2016 OF SUB COURT DEVIKULAM, IDUKKI

   PETITIONER/DEFENDANT/JUDGMENT DEBTOR:

          GEORGE, AGED 63 YEARS, S/O KURIAN, PANTHIRUPARAYIL HOUSE,
          ELLAKKALLU KARA, BAISONVALLEY VILLAGE, UDUBANCHOLA TALUK,
          BAISONVALLY P.O., IDUKKI- 685565.

   RESPONDENT/PLAINTIFF/DECREE HOLDER:

          SALIM, AGED 55 YEARS, S/O PAREETH, KAMMALAYIL HOUSE, KOOVALLOOR
          KARA, PALLARIMANGALAM VILLAGE, MUVATTUPUZHA TALUK, KOTHAMANGALAM,
          ERNAKULAM - 686671.


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   Exhibit P5, the order dated 06.08.2022 in E.P No.5 of 2022 in OS No.23 of
   2016, on the files of the Sub Court, Devikulam and proceedings pursuant
   the same, pending disposal of this Original Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   22.09.2022 and upon hearing the arguments of M/S.K.C.VINCENT & T.N.ARJUN,
   Advocates for the petitioner and of M/S.SACHIN RAMESH & ARAVIND T.RAMESH,
   Advocate for the respondent, the court passed the following:

                                              ORDER

The interim order dated 22.09.2022 is by modifying and staying the operation of Exhibit P5 order dated 06.08.2022 in the EP 5/2022. The respondent will be at liberty to proceed against the property of the petitioner, in the meantime.


                                                        Sd/- C.S.DIAS, JUDGE




21-10-2022                          /True Copy/                          Assistant Registrar
 OP(C) No.1797/2022                 2/2

                      APPENDIX OF OP(C) 1797/2022


Exhibit P5           A TRUE COPY OF THE ORDER DATED 06.08.2022 IN E.P. NO. 5

OF 2022 IN O.S.NO. 23 OF 2016 ON THE FILE OF THE SUB COURT, DEVIKULAM

 
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