Citation : 2022 Latest Caselaw 10803 Ker
Judgement Date : 21 October, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 21ST DAY OF OCTOBER 2022 / 29TH ASWINA, 1944
WP(C) NO. 11298 OF 2022
PETITIONERS:
JOHN KURIAN JOSEPH
AGED 69 YEARS
SON OF P.K. JOSEPH,
AJIT VILLAYIL HOUSE, VENMONY,
CHEGANOOR TALUK, ALAPPUZHA DIST.,
PIN - 689509
BY ADV M.J.SANTHOSH
RESPONDENTS:
1 STATE OF KERALA
REP. BY SECRETARY TO HOME DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANATHAPURAM., PIN - 695001
2 THE DEPUTY EXCISE COMMISSIONER
OFFICE OF EXCISE COMMISSIONER,
PATHANAMTHITTA., PIN - 689645
OTHER PRESENT:
0
SRI.V.K.SUNIL, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.10.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.11298/2022
2
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).No.11298 of 2022
----------------------------------------------
Dated this the 21st day of October, 2022
JUDGMENT
After arguing for sometime, the counsel for the petitioner
seeks permission to withdraw this writ petition with liberty to
file appropriate petition or review petition in W.P.(C).
No.6456/2021.
Therefore, this writ petition is dismissed as withdrawn
with liberty to the petitioner to file appropriate petition in
W.P.C). No.6456/2021.
sd/-
P.V.KUNHIKRISHNAN JV JUDGE WP(C).No.11298/2022
APPENDIX OF WP(C) 11298/2022
PETITIONER EXHIBITS Exhibit-P1 THE TRUE COPY OF SHOW CAUSE NOTICE DATED 4/1/2020 Exhibit-P2 THE TRUE COPY OF EXPLANATION TO SHOWCAUSE DATED 15/1/2020 Exhibit-P3 THE TRUE COPY ORDER IN W.P.(C) NO.
34472/19 Exhibit-P4 THE TRUE COPY OF ORDER OF DEPUTY EXCISE COMMISSIONER IN D.P3-3935/20 DATED 7/10/2020 Exhibit-P5 THE TRUE COPY OF ORDER IN W.P.(C) NO.
6456/2021 DATED 24/3/21
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